Tribunals and Commissions06 Dec 2018Allowed
Manish Agarwal Vs G.S. Express Pvt. Ltd
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0042
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2018
277 judgments · page 4 of 14
Tribunals and Commissions06 Dec 2018Dismissed
Palaniandavar Benefit Fund Ltd Vs Registrar Of Companies, Chennai
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0041
Companies Act, 2013 — Section 248, 248(1), 248(4), 252, 421, 455Companies (Removal Of Names Of Companies From Register Of Companies) Rules, 2016 — Rule 7(1)
Tribunals and Commissions06 Dec 2018Allowed
SICGIL India Ltd. & Ors Vs IFB Agro Industries Limited
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0040
Companies Act, 1956 — Section 10E(1), 111(5), 111(7), 111(9), 111(10), 111(12), 111A, 111A(3), 111A(14)Companies Act, 2013 — Section 59, 59(3), 59(4), 434(1)(a)Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 13, 13(1), 13(3), 13(4) 13(6)
Tribunals and Commissions06 Dec 2018Disposed Off
Bhavik Bhimjyani Vs Uday Vinodchandra Shah, RP Of Neelkanth Township & Construction Pvt. Ltd. & Ors
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0039
Tribunals and Commissions05 Dec 2018Disposed Off
Asset Reconstruction Company (India) Ltd Vs Neesa Leisure Ltd
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0044
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions05 Dec 2018Disposed Off
Moturi Srinivas Prasad Vs Nandan Renewable Energies Ltd & Ors
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0043
Tribunals and Commissions04 Dec 2018Dismissed
M/S Bhandari Hosiery Exports Ltd. Vs M/S In-Time Garments Pvt. Ltd.
National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0024
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 5(6), 5(6)(b), 7, 8, 8(1), 9Companies Act, 2013 — Section 433(e), 434(1)(a)
Tribunals and Commissions04 Dec 2018Dismissed
Export-Import Bank Of India & Anr Vs Astonfield Solar (Gujarat) Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0046
Insolvency And Bankruptcy Code, 2016 — Section 7(3)(c), 10, 10(3)(c)
Tribunals and Commissions04 Dec 2018Disposed Off
Jya Finance And Investment Company Ltd Vs J. R. Agro Industries Pvt. Ltd. & Ors
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0045
Insolvency And Bankruptcy Code, 2016 — Section 30(2), 31, 53, 53(1)(h)IBBI (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 38, 39
Tribunals and Commissions03 Dec 2018Dismissed
Shyam Sunder Bhatter & Anr Vs Punjab National Bank & Anr
National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0047
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions30 Nov 2018Dismissed
Nityank Infrapower & Multiventures Pvt. Ltd Vs Invex Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0008
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 65, 65(1), 66
Tribunals and Commissions30 Nov 2018Dismissed
Monnet Ispat & Energy Ltd Vs Government Of India
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0007
Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 14(1)(d)Coal Mines (Special Provisions) Ordinance, 2014 — Section 6, 8(4)(b), 8(8)
Tribunals and Commissions30 Nov 2018Allowed
Neha Himatsingka & Anr Vs Himatsingka Resorts Private Limited & Anr
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0006
Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 9, 10Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions30 Nov 2018Disposed Off
Nathella Depositors Welfare Association Vs Union Of India, Through its Secretary, Ministry Of Finance
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0005
Insolvency And Bankruptcy Code, 2016 — Section 5(8)
Tribunals and Commissions30 Nov 2018Dismissed
Usha Holdings LL.C. & Anr Vs Francorp Advisors Pvt. Ltd
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0004
Code Of Civil Procedure, 1908 — Section 13, 14, 44AArbitration And Conciliation Act, 1996 — Section 8Insolvency And Bankruptcy Code, 2016 — Section 5(20), 5(21), 7, 9, 10
Tribunals and Commissions30 Nov 2018Allowed
Gaurav Pandey Vs Eternity Investment Services Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0003
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions30 Nov 2018Dismissed
J.B. Tiwari Vs Biostadt India Limited & Ors
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0002
Insolvency And Bankruptcy Code, 2016 — Section 8, 9
Tribunals and Commissions30 Nov 2018Dismissed
M/s. Acquisory Consulting LLP Vs M/s. BCC Infrastructure Pvt. Ltd
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0001
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions29 Nov 2018Dismissed
Ajay Chaturvedi Vs JM Financial Asset Reconstruction Co. Ltd. & Anr
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0016
Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 7
Tribunals and Commissions29 Nov 2018Dismissed
Anil Nanda Vs Hari Kishan Sharma & Ors
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0015
Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 8, 8(1), 8(2), 9Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)