COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2018

277 judgments · page 2 of 14

Tribunals and Commissions14 Dec 2018Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0022

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 147, 148

Tribunals and Commissions14 Dec 2018Dismissed

Kamesh Badhana Vs Govind Ram & Others

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0018

Tribunals and Commissions14 Dec 2018Allowed

Vijaya Hospitality & Resorts Ltd And Others Vs Sibi C.K And Others

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0017

Companies Act, 1956 — Section 257, 300Companies Act, 2013 — Section 421

Tribunals and Commissions14 Dec 2018Allowed

G.S.C. Industries Pvt. Ltd And Others Vs Registrar Of Companies, NCT Of Delhi & Haryana

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0016

Companies Act, 1956 — Section 159, 220, 560, 560(1)(2), 560(1)(3), 560(5), 560(6)Companies Act, 2013 — Section 248, 252(3)

Tribunals and Commissions14 Dec 2018Dismissed

M/s. Priyaranjani Fibres Limited And Others Vs D. Srinivasa Rao And Others

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0015

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 16(2), 17, 18, 32, 62Companies Act, 1956 — Section 63, 67, 81, 169, 260, 397, 398, 399, 399(3)

Tribunals and Commissions14 Dec 2018Dismissed

Rajendra K. Bhuta Vs Maharashtra Housing And Area Development Authority (MHADA)

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0014

Insolvency And Bankruptcy Code, 2016 — Section 7, 14(1)(d)

Tribunals and Commissions14 Dec 2018Dismissed

Edelweiss Asset Reconstruction Company Ltd And Others Vs Rsynergies Dooray Automotive Ltd. & Ors

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0013

Insolvency And Bankruptcy Code, 2016 — Section 5(24), 21, 30, 30(2)(e), 31, 31(1), 60(5)(c), 61(3)(f)Companies Act, 2013 — Section 30(2), 230, 231, 232, 238Indian Registration Act, 1908 — Section 25, 34, 47

Tribunals and Commissions14 Dec 2018Dismissed

Edelweiss Finvest Private Limited Vs Ramswarup Industries Limited

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0012

Insolvency And Bankruptcy Code, 2016 — Section 7, 10, 11, 11(d), 255Companies Act, 1956 — Section 275, 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)

Tribunals and Commissions14 Dec 2018Allowed

SKS Power Generation Chattisgarh Limited Vs V Nagarajan, Resolution Professional In Respect Of M/S. Cethar Limited & Ors

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0011

Insolvency And Bankruptcy Code, 2016 — Section 43, 45, 180, 186

Tribunals and Commissions13 Dec 2018Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0021

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 147, 148

Tribunals and Commissions13 Dec 2018Disposed Of

Assistant Commissioner Of Income Tax (OSD) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0018

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 142(1), 147, 148

Tribunals and Commissions13 Dec 2018Disposed Of

Asstt. Commissioner Of Income Tax Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0016

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 142(1), 147, 148

Tribunals and Commissions13 Dec 2018Disposed Of

Income Tax Officer, Ward-9(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148

Tribunals and Commissions13 Dec 2018Disposed Of

Income Tax Officer, Ward-10(4) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C

Tribunals and Commissions13 Dec 2018Dismissed

State Bank Of India & Anr Vs Ajay Agarwal & Others

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0022

Insolvency And Bankruptcy Code, 2016 — Section 33(1)(a), 34(1)

Tribunals and Commissions13 Dec 2018Dismissed

ICICI Bank Ltd Vs Venakataramanarao Nagarajan And Others

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0021

Insolvency And Bankruptcy Code, 2016 — Section 33(1)(a), 34(1)

Tribunals and Commissions13 Dec 2018Disposed Off

K.J. Paul And Others Vs Seaqueen Builders Pvt Ltd And Others

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0020

Companies Act, 2013 — Section 241, 242, 421Companies Act, 1956 — Section 75(1), 111, 220, 237, 260, 290, 291, 292, 307, 397, 398, 402

Tribunals and Commissions13 Dec 2018Disposed Off

Srei Equipment Finance Limited Vs Sree Metaliks Limited

National Company Law Appellate Tribunal · (2018) 12 NCLAT CK 0019

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 38, 38(1), 240(1)

Tribunals and Commissions12 Dec 2018Disposed Of

Income Tax Officer, Ward-16(3) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0015

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C

Tribunals and Commissions12 Dec 2018Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 12 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 271A, 271(1)(c)