COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2018

277 judgments · page 11 of 14

Tribunals and Commissions06 Aug 2018Disposed Of

Ethnic Hotels Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions02 Aug 2018Disposed Of

REGALLIA Infotech Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0034

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)Companies Act, 1956 — Section 560(6)

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Tribunals and Commissions01 Aug 2018Disposed Of

Neo Outsourcing Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0011

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 248(6), 252(1), 252(3)Constitution Of India, 1950 — Article 14, 19(1)(g), 21

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Tribunals and Commissions31 Jul 2018Disposed Of

Mani Mahesh Technobuild Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0021

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions26 Jul 2018Disposed Of

ACC India Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0025

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 271F

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Tribunals and Commissions26 Jul 2018Disposed Of

Origin Entertainment Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0018

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions26 Jul 2018Disposed Of

JSS Construction Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0011

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions26 Jul 2018Disposed Of

Modern Archinfrastructure Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0003

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions25 Jul 2018Disposed Of

Kuber Promoters & Contractors Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions24 Jul 2018Disposed Of

P.S. Buildwell Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252(1), 252(3)

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Tribunals and Commissions19 Jul 2018Disposed Of

M/S. Gas And Oil Plants Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions18 Jul 2018Disposed Of

Jatin Garments Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0024

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 142(1)

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Tribunals and Commissions18 Jul 2018Disposed Of

Uha Export India Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(3)

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Tribunals and Commissions18 Jul 2018Disposed Of

Gee Cee Exim Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0006

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions16 Jul 2018Disposed Of

M/S G D Fixtures & Fittings Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Negotiable Instruments Act, 1881 — Section 138

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Tribunals and Commissions13 Jul 2018Disposed Of

Sachdhanand Cargo Packs Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0026

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions13 Jul 2018Allowed

M/S Stores Supply (India) Agency Vs M/S I.E. Trading Co.(P) Ltd.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0022

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 9 , 9(3)(b), 9(5), 14(1), 14(2), 14(3), 31(1), 33, 238A

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Tribunals and Commissions13 Jul 2018Disposed Of

Kulwant International Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(3)

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Tribunals and Commissions12 Jul 2018Disposed Of

ARM Infosoft Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0019

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Tribunals and Commissions09 Jul 2018Disposed Of

M/s. Spaceplan Exhibits Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0013

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)

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