Tribunals and Commissions06 Sept 2018Disposed Of
Naagar Developers Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0015
Companies Act, 2013 — Section 248, 252
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2018
277 judgments · page 9 of 14
Tribunals and Commissions06 Sept 2018Disposed Of
Akshaj Properties Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0011
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions05 Sept 2018Disposed Of
DVM Infratech Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0018
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions05 Sept 2018Disposed Of
Superior Technologies Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0014
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions05 Sept 2018Disposed Of
Quantum Direct (India) Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0013
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions05 Sept 2018Disposed Of
KPS Clinical Services Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0012
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions05 Sept 2018Allowed
Shanti Lal Jain Vs M/s Jasper Engineers Pvt. Ltd.
National Company Law Appellate Tribunal · (2018) 09 NCLT CK 0001
Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 14, 15, 17, 18, 20, 21, 31(1), 33
Tribunals and Commissions31 Aug 2018Disposed Of
Newtech Villa Developers Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0028
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions31 Aug 2018Disposed Of
Lomani Engineering Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0024
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3)
Tribunals and Commissions30 Aug 2018Dismissed
M/s Sai Kripa Associates Vs M/s Kstar Naturalle Resources Pvt. Ltd.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0036
Insolvency And Bankruptcy (Application To The Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 3(23), 8, 9
Tribunals and Commissions30 Aug 2018Disposed Of
Levant Information Technologies Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0026
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions30 Aug 2018Disposed Of
VISHI Rail Infra Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0003
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Employees State Insurance Act, 1948 — Section 1(3), 1(5)
Tribunals and Commissions30 Aug 2018Allowed
M/s Mandhana Industries Limited Vs M/s Instyle Exports Private Limited
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0001
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 3(8), 5(5), 5(6), 5(20), 6, 7, 8, 9, 9(3)(b), 9(3)(c), 9(5), 9(5)(ii), 10, 11, 11(a), 17, 25, 25(1), 28, 29, 60(2), 35, 52, 53
Tribunals and Commissions29 Aug 2018Disposed Of
Fantasy Hotels Mohali Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0032
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 248(6), 252, 252(1), 252(3)Companies Act, 1956 — Section 560(6)
Tribunals and Commissions29 Aug 2018Disposed Of
Ritica Metal Craft Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0029
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions29 Aug 2018Disposed Of
Supertriangle Properties Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0009
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions29 Aug 2018Disposed Of
Landmark Sez Cityplanner Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0004
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions28 Aug 2018Disposed Of
Enigma Business Adviser Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0031
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions28 Aug 2018Disposed Of
Fantasy Hotels Amritsar Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0030
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 248(6), 252, 252(1), 252(3)Companies Act, 1956 — Section 560(6)
Tribunals and Commissions28 Aug 2018Disposed Of
Pioneer Cybertech Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0017
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3)