COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2018

277 judgments · page 10 of 14

Tribunals and Commissions27 Aug 2018Disposed Of

Shamrock Journeys Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0021

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3)Income Tax Act, 1961 — Section 143(1)

Read judgment

Tribunals and Commissions27 Aug 2018Disposed Of

EMC Electromech Controls Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0018

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions27 Aug 2018Disposed Of

Palmera Realcon Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0007

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions24 Aug 2018Disposed Of

Appaloosa Engineering and Constructions Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3)

Read judgment

Tribunals and Commissions24 Aug 2018Disposed Of

Man Developers & Infrastructure Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions23 Aug 2018Disposed Of

Rahbar Infotech Solutions Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0027

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions23 Aug 2018Disposed Of

Vidyapati Real Estate Developers Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0015

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions23 Aug 2018Disposed Of

Sidhu Sister Developers Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0013

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)Companies Act, 1956 — Section 560(6)

Read judgment

Tribunals and Commissions23 Aug 2018Disposed Of

M.K. Fabtex Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0008

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions23 Aug 2018Disposed Of

Promod Khanna And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0006

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 200(3)

Read judgment

Tribunals and Commissions23 Aug 2018Disposed Of

N.C.R Overseas Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions14 Aug 2018Disposed Of

Multi-Tec Realtors Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0025

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions14 Aug 2018Disposed Of

Micron Flora Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0016

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions13 Aug 2018Disposed Of

SHIVASOM Developers Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0033

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)Companies Act, 1956 — Section 560(6)

Read judgment

Tribunals and Commissions13 Aug 2018Disposed Of

Akshaj Builders Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0023

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions08 Aug 2018Disposed Of

Goldriver Infrastructures Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0022

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions08 Aug 2018Disposed Of

SKDS Solutions Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0020

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions08 Aug 2018Disposed Of

Rohit Khera And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0019

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions07 Aug 2018Disposed Of

FM Management Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0035

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment

Tribunals and Commissions07 Aug 2018Disposed Of

Net Biz Infotech Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Read judgment