COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2018

277 judgments · page 13 of 14

Tribunals and Commissions06 Jun 2018Disposed Of

PEACOCK Iron Steel India Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(1)(c), 248(2), 248(4), 248(5), 252, 252(3), 252(5), 455

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Tribunals and Commissions06 Jun 2018Disposed Of

M/s. TECTON Homes Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0011

Constitution Of India, 1950 — Article 19(1)(g)Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(1)(c), 248(2), 248(4), 252(1), 252(3), 252(5), 455

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Tribunals and Commissions06 Jun 2018Disposed Of

M/s. Natural Estates Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7Companies Act, 2013 — Section 248(1), 248(4), 252, 252(3), 252(5)

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Tribunals and Commissions06 Jun 2018Disposed Of

Hareesh Viriyala And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)Trade Marks Act, 1999 — Section 23(2), 62(1)

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Tribunals and Commissions01 Jun 2018Disposed Of

Multiple Special Steel Pvt. Ltd. Vs Sungil India Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0007

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 9

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Tribunals and Commissions01 Jun 2018Allowed

Vaiva Metals And Alloys Pvt. Ltd. Vs Sungil India Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0006

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9 , 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4), 31(1), 33

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Tribunals and Commissions31 May 2018Allowed

Amrit Steels Vs Tehri Iron & Steel Casting Limited

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0026

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 13(2), 14(1), 14(2), 14(3), 14(4), 31(1), 33

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Tribunals and Commissions31 May 2018Disposed Of

Fantasy Exim Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0013

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions29 May 2018Disposed Of

Rudra Khurana And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0020

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3), 252(5)

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Tribunals and Commissions28 May 2018Disposed Of

Orien Structuring And Design Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0023

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions28 May 2018Disposed Of

ROSE Dale Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0021

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(3), 252(5)Income Tax Act, 1961 — Section 200(3)

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Tribunals and Commissions28 May 2018Disposed Of

DEXT Parental Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0018

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(5), 252, 252(3), 252(5)

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Tribunals and Commissions28 May 2018Disposed Of

EECO Consultants Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0006

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions28 May 2018Disposed Of

Rational Impex Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(4), 248(5), 252, 252(3)

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Tribunals and Commissions25 May 2018Disposed Of

Roda Engineering Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0022

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions25 May 2018Disposed Of

SVJ Developers Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0015

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 92(4), 137(1), 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions25 May 2018Disposed Of

BHALLA Builders Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0011

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions25 May 2018Disposed Of

Jabhase Company Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0003

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions24 May 2018Disposed Of

Simple Infosystems And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0019

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(2), 248(5), 252, 252(3)

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Tribunals and Commissions24 May 2018Disposed Of

Big Star Productions Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0004

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(3)

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