High Courts02 Mar 2016Allowed
Smt Irene Mary Jyrwa Vs Registrar North Eastern Hill University
Meghalaya High Court · (2016) 4 NEJ 117
COURT ARCHIVE
Meghalaya High Court judgments, 2016
92 judgments · page 5 of 5
High Courts02 Mar 2016Disposed off
Irene Mary Jyrwa Vs The Registrar North Eastern Hill University
Meghalaya High Court · (2016) 03 MEG CK 0001
High Courts27 Jan 2016Allowed
Shri Balios Swer Vs State of Meghalaya
Meghalaya High Court · (2016) 3 NEJ 495
Constitution of India, 1950 - Article 226
High Courts27 Jan 2016Allowed
Balios Swer Vs The State of Meghalaya and Others
Meghalaya High Court · (2016) 01 MEG CK 0005
High Courts15 Jan 2016Dismissed
M/s Walchandnagar Industries Limited Vs M/s JUD Cement Ltd.
Meghalaya High Court · (2016) 4 GauLT 712 : (2016) 3 NEJ 128
Companies Act, 1956 — Section 433, 434, 439
High Courts15 Jan 2016Dismissed
Walchandnagar Industries Limited Vs JUD Cement Ltd.
Meghalaya High Court · (2016) 01 MEG CK 0004
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Jan 2016Disposed Off
Khasi Hills Autonomous District Council Vs State of Meghalaya
Meghalaya High Court · (2016) 3 NEJ 145
High Courts13 Jan 2016Dismissed
Meghalaya Bitchem Private Limited Vs State of Meghalaya
Meghalaya High Court · (2016) 3 GauLT 851 : (2016) 3 NEJ 515
High Courts13 Jan 2016Disposed off
Khasi Hills Autonomous District Council Vs The State of Meghalaya and Others
Meghalaya High Court · (2016) 01 MEG CK 0003
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 107
High Courts13 Jan 2016Dismissed
Meghalaya Bitchem Private Limited and Others Vs The State of Meghalaya and Others
Meghalaya High Court · (2016) 01 MEG CK 0002
Central Sales Tax Act, 1956 - Section 8, Section 9Meghalaya Value Added Tax Act, 2003 - Section 116, Section 16, Section 45
High Courts07 Jan 2016Disposed Off
Kailash Varma Vs Dushyant Varma
Meghalaya High Court · (2016) 4 GauLT 735 : (2016) 3 NEJ 97
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts07 Jan 2016Disposed off
Kailash Varma and Others Vs Dushyant Varma and Others
Meghalaya High Court · (2016) 01 MEG CK 0001
Civil Procedure Code, 1908 (CPC) - Section 151