High Courts11 Jul 2016Allowed
Smt. Soma Joshi Vs State of Meghalaya
Meghalaya High Court · (2016) 166 AIC 334 : (2016) 5 NEJ 621
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Meghalaya High Court judgments, 2016
92 judgments · page 3 of 5
High Courts04 Jul 2016Disposed Off
Wankupar Syiemlieh Vs State Of Meghalaya
Meghalaya High Court · (2016) 5 NEJ 258
Assam Autonomous Districts (Constitution of District Councils) Rules, 1951 - Article 16(6), Rule 16 (3)Constitution of India, 1950 - Article 226
High Courts30 Jun 2016Dismissed
Monjuara Begum Vs State of Meghalaya
Meghalaya High Court · (2016) 165 AIC 761 : (2016) AIR(Meghalaya) 29
Constitution of India, 1950 — Article 226
High Courts30 Jun 2016Disposed Off
Chandra Kanta Das Vs Union of India
Meghalaya High Court · (2016) 4 NEJ 656
Constitution of India, 1950 - Article 226
High Courts29 Jun 2016Dismissed
Shri. Kailash Medhi Vs State of Meghalaya
Meghalaya High Court · (2016) 166 AIC 344 : (2016) 4 GauLT 1010 : (2016) 5 NEJ 80
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 506
High Courts29 Jun 2016Disposed Off
Shri Jikham Syrti Vs State of Meghalaya
Meghalaya High Court · (2017) 1 NEJ 155
High Courts27 Jun 2016Disposed Off
Shri Rizaul Korim Vs State of Meghalaya
Meghalaya High Court · (2017) 1 NEJ 375
Constitution of India, 1950 - Article 226
High Courts24 Jun 2016Dismissed
Santosh Purushottam Purohit Vs State of Meghalaya
Meghalaya High Court · (2016) AIR(Meghalaya) 31
High Courts24 Jun 2016Disposed Off
Shri. Ajay Baruah Vs Union Of India
Meghalaya High Court · (2016) 5 NEJ 94
Constitution of India, 1950 - Article 226
High Courts21 Jun 2016Disposed Off
Mozammel Hoque Mondal Vs State of Meghalaya
Meghalaya High Court · (2017) 1 NEJ 191
Constitution of India, 1950 - Article 226
High Courts20 Jun 2016Dismissed
Smti. Siljak R Marak Vs Shri. D.P. Wahlang
Meghalaya High Court · (2016) 5 NEJ 260
Contempt of Courts Act, 1971 - Section 2(b)
High Courts16 Jun 2016Disposed Off
Shri. Bal Krishan Yadav Vs Union of India
Meghalaya High Court · (2016) 4 NEJ 520
Constitution of India, 1950 - Article 226
High Courts09 Jun 2016Allowed
Shri. Crixastone R. Marak Vs State of Meghalaya
Meghalaya High Court · (2016) LIC 2703 : (2016) 5 NEJ 77
Constitution of India, 1950 - Article 16, 226
High Courts08 Jun 2016Allowed
Tokiwaio Blah Vs Meghalaya Energy Corporation Ltd
Meghalaya High Court · (2016) 165 AIC 764 : (2017) AIR(Meghalaya) 1
Constitution of India, 1950 — Article 226
High Courts07 Jun 2016Dismissed
Shri Sayed Mozibar Rahman Vs State of Meghalaya
Meghalaya High Court · (2017) 1 NEJ 383
High Courts01 Jun 2016Allowed
Sujata Deb Roy Vs State of Meghalaya
Meghalaya High Court · (2016) LIC 2843 : (2016) 5 NEJ 334
High Courts01 Jun 2016Disposed Off
Dhan Bahadur Master Vs Daisy Diengdoh
Meghalaya High Court · (2016) 4 NEJ 528
Limitation Act, 1963 - Section 5
High Courts26 May 2016Disposed Off
Smt. Lelitha N. Sangma Vs State of Meghalaya and others
Meghalaya High Court · (2016) 163 AIC 636
Penal Code, 1860 (IPC) - Section 376(2)(c), 506
High Courts25 May 2016Dismissed
Shri Silseng R. Marak Vs State of Meghalaya
Meghalaya High Court · (2016) 4 NEJ 246
High Courts23 May 2016Disposed Off
Shri Darwin Rynshon Vs State of Meghalaya
Meghalaya High Court · (2016) 4 NEJ 299