High Courts23 May 2016Dismissed
R.K. Angangbi Singh Vs Commissioner of Cus. (Preventive) NER
Meghalaya High Court · (2016) 339 ELT 13 : (2016) 4 NEJ 255
COURT ARCHIVE
Meghalaya High Court judgments, 2016
92 judgments · page 4 of 5
High Courts16 May 2016Dismissed
Dr.(Mrs) Rituparna Barooah Vs Union of India
Meghalaya High Court · (2016) 3 GauLT 861 : (2016) 5 NEJ 340
High Courts13 May 2016Disposed Off
Shri. Kam Minthang Hilsiam Vs Union of India
Meghalaya High Court · (2016) 4 NEJ 265
High Courts11 May 2016Allowed
Dr. Valensha Surong Vs State of Meghalaya
Meghalaya High Court · (2016) 164 AIC 343 : (2016) 4 GauLT 236 : (2017) 1 NEJ 404
High Courts11 May 2016Disposed Off
Ribanylla Pyrtuh Vs State of Meghalaya
Meghalaya High Court · (2016) 4 GauLJ 79 : (2016) 2 GauLT 1231 : (2016) 5 NEJ 84
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts05 May 2016Dismissed
Shri Smrat Inder Singh Vs Union of India
Meghalaya High Court · (2017) 1 NEJ 393
Constitution of India, 1950 - Article 226
High Courts04 May 2016Disposed Off
Joginder Prasad Vs Union Of India
Meghalaya High Court · (2016) 5 NEJ 71
Central Civil Service (Pension) Rules, 1972 - Rule 48(1), Rule 56Constitution of India, 1950 - Article 226
High Courts03 May 2016Dismissed
Mr. Sdangyoo L. Dkhar Vs State of Meghalaya and others
Meghalaya High Court · (2016) 163 AIC 640 : (2017) AIR(Meghalaya) 4 : (2016) 4 NEJ 62
Constitution of India, 1950 - Article 226
High Courts02 May 2016Dismissed
Dilip Kumar Choudhary Vs State of Meghalaya
Meghalaya High Court · (2016) 164 AIC 351 : (2017) 1 NEJ 70
High Courts28 Apr 2016Disposed Off
Investigating officer Jowai Women Police Station Vs Shri Small Phawa
Meghalaya High Court · (2017) 1 NEJ 101
Criminal Procedure Code, 1973 (CrPC) - Section 378
High Courts27 Apr 2016Disposed Off
Shri Kronly K Bani Vs K.H.A.D.C.
Meghalaya High Court · (2017) 1 NEJ 165
Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Disposed Off
Shri Pawan Kumar Ojha Vs State of Meghalaya
Meghalaya High Court · (2016) 4 NEJ 126
High Courts19 Apr 2016Disposed Off
Ex-Constable Padh S.D. Vs Union of India
Meghalaya High Court · (2016) 4 NEJ 353
Border Security Force Act, 1968 - Section 117(2)Constitution of India, 1950 - Article 226
High Courts15 Apr 2016Dismissed
Shri Sachchindanand Bharti Vs Shri Hari Bhaskar Peilei
Meghalaya High Court · (2016) 4 NEJ 613 : (2016) 3 NEJ 639
Contempt of Courts Act, 1971 - Section 2(c)
High Courts13 Apr 2016Dismissed
Shri Pradip Kumar Dey Vs State of Meghalaya
Meghalaya High Court · (2016) 4 NEJ 562
High Courts08 Apr 2016Dismissed
Shri Gangadhar Dewan Vs Union of India
Meghalaya High Court · (2016) 4 NEJ 88
Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Disposed Off
Union of India Vs Manzil Thapa
Meghalaya High Court · (2016) 4 NEJ 106
High Courts30 Mar 2016Dismissed
Smt. Sima V. Mirpuri (Seema Das) Vs Shri Deepak V. Mirpuri
Meghalaya High Court · (2016) 4 NEJ 98
Succession Act, 1925 - Section 2(h), Section 65
High Courts29 Mar 2016Dismissed
Karam Chand Vs The Union of India and Others
Meghalaya High Court · (2016) 03 MEG CK 0002
Army Act, 1950 - Section 8
High Courts15 Mar 2016Disposed Off
Ravi R, Service No. G/2201010M Vs Union of India
Meghalaya High Court · (2016) 4 GauLT 724 : (2016) 4 NEJ 44
Central Civil Service (Pension) Rules, 1972 — Rule 48(1)(b)Constitution of India, 1950 — Article 226