COURT ARCHIVE

Intellectual Property Appellate Board judgments

1,150 judgments · page 56 of 58

Tribunals and Commissions03 Aug 2004Dismissed

Newman Vs Jacques Jaunet S.A. And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 639 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 12(1), 18(1)Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions03 Aug 2004Dismissed

Murugan Paints Corporation Vs R. Krishnamurthy And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 722 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(b), 11(e)Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions09 Jul 2004Dismissed

Kraft Jacobs Sucharc Ltd. Vs Government Of India By Secretary, Ministry Of Commerce And Industry And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 376 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 12(1), 12(3), 18(1), 18(4), 100, 109

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Tribunals and Commissions09 Jul 2004Dismissed

Apple Laboratories Limited Vs Boots Company Plc And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 265 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(e), 12(1), 12(3), 12(e), 18(1)Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions07 Jul 2004Allowed

Chandra Prakash Varlani Vs Tata Engineering And Locomotive Co. Ltd. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 373 (IPAB)

Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions07 Jul 2004Allowed

Latha C. Mohan Vs Cavinkare Pvt. Ltd. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 340 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 12, 18(1), 26(1), 46, 46(1)(b), 46(3), 56, 68, 108Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions07 Jul 2004Dismissed

Sakthi Traders Vs Sakthi Sugars And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 273 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 18(1), 32, 46, 56

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Tribunals and Commissions07 Jul 2004

Cavinkare Pvt. Ltd. Vs Latha C. Mohan And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 753 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 18, 32, 46, 46(1), 56, 107, 108Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions01 Jul 2004Dismissed

Diffusion Engineers Ltd. Vs Eutetic Corporation And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 300 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 2(1)(d), 9, 11, 11(a), 12(1), 18, 18(1)Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions16 Jun 2004Dismissed

Aysha Hosiery Factory Pvt. Ltd. Vs Asha Hosieries And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 235 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 9(1), 11(a), 11(b), 11(e), 12(1), 12(3), 18(1), 20(1), 100, 109(3)

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Tribunals and Commissions11 Jun 2004Allowed

New Nandi Seeds Corporation Vs M.V. Subbaiah And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 347 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11, 12, 12(3)

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Tribunals and Commissions03 Jun 2004Dismissed

Shalimar Agarbatti Company Vs N. Ranga Rao And Sons

Intellectual Property Appellate Board · (2004) 29 PTC 247 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 18, 56, 108

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Tribunals and Commissions05 Feb 2004Dismissed

Sant Ram Mangat Ram Jain Jewellers Vs Sant Ram Mangat Ram Jain

Intellectual Property Appellate Board · (2004) 28 PTC 689 (IPAB)

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Tribunals and Commissions05 Feb 2004Allowed

Madan Gopal Hosiery Vs Assistant Registrar Of Trade Marks

Intellectual Property Appellate Board · (2004) 28 PTC 466 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 12(1), 12(3), 33, 97(c), 109(2)Code Of Civil Procedure, 1908 — Order 47 Rule 1

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Tribunals and Commissions05 Feb 2004Allowed

Binny Limited Vs Mahavir Polymers Private Limited And Anr.

Intellectual Property Appellate Board · (2004) 28 PTC 449 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(e), 18(1), 46, 56Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions05 Feb 2004Dismissed

K.N. Narayanamurthy Vs B.R. Balakrishnan

Intellectual Property Appellate Board · (2004) 28 PTC 669 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(b), 11(e), 12(3), 18(1)Trade Marks Act, 1999 — Section 100

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Tribunals and Commissions05 Feb 2004Allowed

V.S. Dhanasekar And Ors. Vs K. Lokaiyan And Ors.

Intellectual Property Appellate Board · (2004) 28 PTC 445 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(b), 11(e), 12, 12(1), 12(3), 18(1), 21(2), 33

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Tribunals and Commissions05 Feb 2004Dismissed

Bansi Dhar Bajaj Vs Bajaj Biscuit Products And Ors.

Intellectual Property Appellate Board · (2004) 28 PTC 680 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 12(3), 18(1), 33

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Tribunals and Commissions04 Feb 2004

Pondicherry Textile Corporation Limited Vs Assistant Registrar Of Trade Marks

Intellectual Property Appellate Board · (2004) 28 PTC 653 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 9(1)(d)Trade Marks Act, 1999 — Section 100, 109(2)

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Tribunals and Commissions04 Feb 2004Allowed

Narendra Kumar Tank Vs Classic Electricals Limited And Anr.

Intellectual Property Appellate Board · (2004) 28 PTC 550 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(e), 12(1), 12(3), 18(1), 33

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