Tribunals and Commissions23 Mar 2016Disposed Of
Tryton Medical Inc. Vs Inttl Advocare And Ors.
Intellectual Property Appellate Board · (2016) 03 IPAB CK 0001
Patent Rules, 2003 — Rule 20, 22, 137, 138, 138(2)
COURT ARCHIVE
Intellectual Property Appellate Board judgments, 2016
6 judgments · page 1 of 1
Tribunals and Commissions01 Mar 2016Dismissed
Akar Enterprises Vs Nanjundeshwara Traders And Ors.
Intellectual Property Appellate Board · (2016) 66 PTC 271 (IPAB)
Trade Marks Act, 1999 — Section 9, 11, 18, 33, 47, 47(1)(a), 50(ii), 57
Tribunals and Commissions17 Feb 2016Allowed
Pramod Kumar Vs Suresh Garg And Ors.
Intellectual Property Appellate Board · (2016) 65 PTC 543 (IPAB)
Trade Marks Act, 1999 — Section 2(1)(m), 9, 9(1)(b), 9(1)(a)(b)(c), 17, 17(2)(ii)(b), 32, 144
Tribunals and Commissions05 Feb 2016Dismissed
Basmati Growers Association Vs Agricultural & Processed Food Products Export Development Authority (Apeda) And Ors.
Intellectual Property Appellate Board · (2016) 02 IPAB CK 0002
Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2), 64Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18Arbitration And Conciliation Act, 1996 — Section 34(3)
Tribunals and Commissions05 Feb 2016Dismissed
Agricultural and Processed Food Products Export Development Authority and Ors. Vs Daawat Foods Limited and Ors.
Intellectual Property Appellate Board · (2016) 02 IPAB CK 0001
Agricultural And Processed Food Products Export Development Authority Act, 1985 — Section 10(2)(b), 10(A), 11(6), 17, 21, 27, 29Geographical Indication of Goods (Registration and Protection) Act, 1999 — Section 2(i)€, 11, 11(1), 12, 60Geographical Indications of Goods (Registration & Protection) Rules, 2002 — Rule 23(2), 23(6)(a), 31, 33, 44(2)
Tribunals and Commissions06 Jan 2016
Hygienic Research Institute Private Limited Vs Solvay Pharmaceutical Marketing And Licensing And Ors.
Intellectual Property Appellate Board · (2016) 01 IPAB CK 0001
Trade Marks Act, 1999 — Section 11, 12