Tribunals and Commissions25 Mar 2021Allowed
Tvs Motor Company Limited Vs Controller
Intellectual Property Appellate Board · (2021) 03 IPAB CK 0002
Indian Patents Act, 1970 — Section 2(1)(ja), 10(4)(c), 15, 117A
COURT ARCHIVE
Intellectual Property Appellate Board judgments, 2021
37 judgments · page 1 of 2
Tribunals and Commissions15 Mar 2021Allowed
Tony Mon George Vs Assistant Controller Of Patents & Designs
Intellectual Property Appellate Board · (2021) 03 IPAB CK 0001
Indian Patents Act, 1970 — Section 15, 117A
Tribunals and Commissions13 Feb 2021Allowed
Biogaia Ab Vs Controller Of Patents And Designs
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0016
Indian Patents Act, 1970 — Section 2(1)(j), 3(c), 3(j), 10(4)(ii), 15, 117A
Tribunals and Commissions13 Feb 2021Allowed
Nuevolution A/S Rennegade 8, 5th Floor, Vs Assistant Controller Of Patents And Designs,
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0015
Indian Patents Act, 1970 — Section 15, 16, 57, 59, 117A
Tribunals and Commissions13 Feb 2021Allowed
Tata Consultancy Services Limited., Vs Assistant Controller Of Patents And Designs,
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0014
Indian Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 15, 117APatents Rules, 2003 — Rule 28(7)
Tribunals and Commissions13 Feb 2021Allowed
Resverlogix Corp Vs Deputy Controller Of Patents & Designs
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0010
Indian Patents Act, 1970 — Section 2(1)(ja), 3(d), 3(d), 15, 117A
Tribunals and Commissions10 Feb 2021Allowed
Canbas Co., Ltd. Vs Controller Of Patents
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0013
Indian Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 3(d), 14, 15, 117APatents Rules, 2003 — Rule 21(4)
Tribunals and Commissions09 Feb 2021Allowed
Michael Hill Franchise Pty Limited Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0008
Trade Marks Act, 1999 — Section 9, 11, 12, 91Code Of Civil Procedure, 1908 — Order 41 Rule 27
Tribunals and Commissions09 Feb 2021Allowed
Richter-India Pvt. Ltd. Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0007
Trade Marks Act, 1999 — Section 9, 11, 57(4), 91, 128, 131Trademark Rules, 2017 — Rule 14, 18, 100
Tribunals and Commissions09 Feb 2021
Monster Energy Company Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0006
Trade Marks Act, 1999 — Section 9, 9(1), 9(1)(a), 9(1)(b), 11, 11(i)
Tribunals and Commissions09 Feb 2021Allowed
Mutha Brothers Vs Arjun Singh Rajguru, Trading As
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0001
Trade Mark Act, 1999 — Section 8, 9(1)(a), 9(2), 11, 18, 32, 47, 47(1)(a), 47(1)(b), 57, 57(2)
Tribunals and Commissions03 Feb 2021Allowed
Janssen Biotech, Inc Vs Controller Of Patents
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0012
Indian Patents Act, 1970 — Section 57, 59, 117A
Tribunals and Commissions03 Feb 2021Allowed
Environmental Management Vs Controller General Of Patents & Designs,
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0011
Indian Patents Act, 1970 — Section 2(1)(ia), 6, 15, 117A
Tribunals and Commissions03 Feb 2021Allowed
Tata Chemicals Ltd. Vs Controller Of Patents
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0003
Indian Patents Act, 1970 — Section 15, 117A
Tribunals and Commissions03 Feb 2021Dispose Of
Novartis Ag, Vs Controller General Of Patents
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0002
Indian Patents Act, 1970 — Section 11A, 15, 25(1), 117AInformation Technology Act, 2000 — Section 2(1)
Tribunals and Commissions01 Feb 2021Allowed
Adrenomed Ag Vs Deputy Controller Of
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0005
Indian Patents Act, 1970 — Section 2(1)(j), 3(d), 3(e), 3(i), 15, 57, 117A
Tribunals and Commissions01 Feb 2021Allowed
Allegro Pharmaceuticals, Llc Vs Controller Of Patents And Designs
Intellectual Property Appellate Board · (2021) 02 IPAB CK 0004
Indian Patents Act, 1970 — Section 2(1)(j), 3(i), 3(e), 10(4)(d), 15, 59, 117A
Tribunals and Commissions29 Jan 2021Allowed
Doons Defence Academy Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2021) 01 IPAB CK 0013
Trade Marks Act, 1999 — Section 11, 11(1), 11(1)(a), 11(1)(b), 18, 18(5)Trade Marks Rules 2017 — Rule 36
Tribunals and Commissions29 Jan 2021Allowed
Gas Franchise Brands Llc Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2021) 01 IPAB CK 0012
Trade Marks Act, 1999 — Section 9, 9(1)(b), 11
Tribunals and Commissions29 Jan 2021Allowed
Ihhr Hospitality Pvt.Ltd. Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2021) 01 IPAB CK 0011
Trademark Act, 1999 — Section 2I(s), 21(5), 57(4)Trade Marks Rules, 2002 — Section 50, 51, 52, 56(1)