Intellectual Property Appellate Board Judgments 2015

Tribunals and Commissions31 Dec 2015Allowed

O.R.E. Holdings Ltd Vs Cheran Enterprises Pvt. Ltd. and Ors

Intellectual Property Appellate Board · (2015) 12 IPAB CK 0002

Code Of Civil Procedure, 1908 — Section 2(2), 36, Order 21 Rule 11(2), Order 21 Rule 64Companies Act, 1956 — Section 10F, 397, 398, 402, 403, 408, 634A

Read judgment

Tribunals and Commissions17 Dec 2015Allowed

Maruti Piston Private Limited Vs Maruti Udyog Limited And Ors

Intellectual Property Appellate Board · (2015) 12 IPAB CK 0001

Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1), 11(1)(b), 11(2), 11(3), 12, 18, 56(4)

Read judgment

Tribunals and Commissions23 Nov 2015Disposed Of

Fresenius Kabi Oncology Ltd Vs Aventis Pharma S.A. And Ors

Intellectual Property Appellate Board · (2015) 11 IPAB CK 0002

Read judgment

Tribunals and Commissions02 Nov 2015Allowed

Abdul Rasheed And Ors Vs EL Baik Food Systems Co

Intellectual Property Appellate Board · (2015) 11 IPAB CK 0001

Trade Marks Acts, 1999 — Section 46, 47, 47(1)(a), 47(1)(b), 57

Read judgment

Tribunals and Commissions26 Oct 2015Disposed Of

Chandraprakash Shivhare Vs Indian Express Limited And Ors

Intellectual Property Appellate Board · (2015) 10 IPAB CK 0001

Intellectual Property Appellate Board Procedure Rules, 2003 — Rule 7

Read judgment

Tribunals and Commissions11 Sept 2015

Speciality Meditech Pvt. Ltd. Vs Modi Mundi Pharma Pvt. Ltd. And Ors

Intellectual Property Appellate Board · (2015) 09 IPAB CK 0001

Limitation Act, 1963 — Article 137Trade Marks Act, 1999 — Section 9(1), 15(1), 15(2), 32, 47, 47(1), 55, 55(1), 55(2), 55(3), 57, 124Trade And Merchandise Marks Act, 1958 — Section 46

Read judgment

Tribunals and Commissions25 Aug 2015Dismissed

Costa & Company Private Limited Vs Costa Limited

Intellectual Property Appellate Board · (2015) 08 IPAB CK 0004

Read judgment

Tribunals and Commissions24 Aug 2015Dismissed

Ashok Leyland Limited Vs Veekay Enterprises And Ors

Intellectual Property Appellate Board · (2015) 08 IPAB CK 0002

Trade Marks Act, 1999 — Section 12

Read judgment

Tribunals and Commissions13 Aug 2015

Qualcomm Incorporated Vs Immobiliengesellschaft `

Intellectual Property Appellate Board · (2016) 65 PTC 392 (IPAB)

Read judgment

Tribunals and Commissions13 Aug 2015

Auto Pins (India) Ltd Vs S.R. Springs Pvt. Ltd. And Ors

Intellectual Property Appellate Board · (2016) 65 PTC 380 (IPAB)

Trade Marks Rules, 2002 — Rule 37(2)

Read judgment

Tribunals and Commissions12 Aug 2015Allowed

Alstom Technology Limited Vs Controller General Of Patents & Designs And Ors

Intellectual Property Appellate Board · (2016) 65 PTC 372 (IPAB)

Intellectual Property Appellate Board (Procedure) Rules, 2003 — Rule 14Intellectual Property Appellate Board (Patents Procedure) Rules, 2010 — Rule 16Patents (Appeals And Applications to the Intellectual Property Appellate Board) Rules, 2011 — Rule 3

Read judgment

Tribunals and Commissions31 Jul 2015Allowed

A. Habeebur Rahman Sons Vs S. Jaffer Mohideen And Ors

Intellectual Property Appellate Board · (2016) 65 PTC 407 (IPAB)

Patents (Appeals And Applications To The Intellectual Property Appellate Board) Rules, 2011 — Rule 3Intellectual Property Appellate Board (Patents Procedure) Rules, 2010 — Rule 16Intellectual Property Appellate Board (Procedure) Rules, 2003 — Rule 14

Read judgment

Tribunals and Commissions20 Jul 2015Dismissed

Koninklijke Philips Electronics Vs Kay Kay Home Appliances Pvt. Limited and Ors

Intellectual Property Appellate Board · (2015) 07 IPAB CK 0002

Trade Marks Rules, 2002 — Rule 4h, 12, 26Trade Marks Act, 1999 — Section 11(a), 11(1), 12, 12(1), 12(3), 18(1), 19, 34, 46

Read judgment

Tribunals and Commissions09 Jun 2015

Hygienic Research Institute Private Limited Vs Solvay Pharmaceutical Marketing And Licensing Binnigerstrasse And Ors

Intellectual Property Appellate Board · (2015) 64 PTC 288 (IPAB)

Trade Marks Act, 1999 — Section 18, 18(2), 22

Read judgment

Tribunals and Commissions17 Apr 2015Allowed

Home Box Office Inc Vs Ogilvy & Mather Limited And Ors

Intellectual Property Appellate Board · (2015) 63 PTC 211 (IPAB)

Limitation Act, 1963 — Section 5

Read judgment

Tribunals and Commissions16 Apr 2015Dismissed

Hypnos Limited Vs Hosur Coir Foam Pvt. Ltd. And Ors

Intellectual Property Appellate Board · (2015) 62 PTC 374 (IPAB)

Trade Marks Act, 1999 — Section 2(1)(zg), 9, 9(2), 11, 11(1), 11(2), 11(3), 11(6), 11(9), 12, 18, 47(1)(a), 57, 57(2)

Read judgment

Tribunals and Commissions15 Apr 2015Disposed Of

Anil Appalam & Chips Vs K.S. Raja And Ors

Intellectual Property Appellate Board · (2015) 04 IPAB CK 0003

Trade Marks Act, 1999 — Section 3, 3(2), 21(2)

Read judgment

Tribunals and Commissions27 Mar 2015

Microsoft Corporation Vs Assistant Controller Of Patents & Designs

Intellectual Property Appellate Board · (2015) 03 IPAB CK 0002

Intellectual Property Appellate Board (Patents Procedure) Rules 2010 — Rule 5, 5(2)Patents Act, 1970 — Section 117A, 117A(4)Advocates Act, 1961 — Section 48AA

Read judgment

Tribunals and Commissions24 Mar 2015Disposed Of

Tryton Medical Inc Vs Controller General Of Patents And Trade Marks And Ors

Intellectual Property Appellate Board · (2015) 03 IPAB CK 0011

Patents Rules, 2003 — Rule 2, 6(5), 20, 22, 23, 24, 55, 80(1A), 82, 137, 138, 138(2)Patents Act, 1970 — Section 7, 7(1A), 11(b), 11B(4), 57(5)

Read judgment

Tribunals and Commissions19 Mar 2015Disposed Of

Ultra Medical Society Vs Institute Of Chartered Financial Analysts Of India And Ors

Intellectual Property Appellate Board · (2015) 03 IPAB CK 0012

Read judgment

Intellectual Property Appellate Board judgments, 2015