COURT ARCHIVE

Intellectual Property Appellate Board judgments, 2003

4 judgments · page 1 of 1

Tribunals and Commissions31 Dec 2003Dismissed

Vishnu Cement Limited Vs B.S. Cement Private Limited

Intellectual Property Appellate Board · (2004) 28 PTC 314 (IPAB)

Tribunals and Commissions31 Dec 2003Allowed

Intellectual Property Appellate Board · (2004) 28 PTC 322 (IPAB)

Tribunals and Commissions31 Dec 2003Allowed

Intellectual Property Appellate Board · (2004) 28 PTC 234 (IPAB)

Trade Marks Act, 1999 — Section 100Trade And Merchandise Marks Rules, 1959 — Rule 53

Tribunals and Commissions16 Jan 2003Allowed

Intellectual Property Appellate Board · (2003) 01 IPAB CK 0001

Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(e), 12(1), 18Trade Marks Act, 1999 — Section 100