COURT ARCHIVE

Intellectual Property Appellate Board judgments, 2018

33 judgments · page 1 of 2

Tribunals and Commissions30 Nov 2018Partly Allowed

Nakshatra Distilleries & Breweries Ltd. Vs Radico Khaitan Limited And Ors.

Intellectual Property Appellate Board · (2019) 77 PTC 478 (IPAB)

Trade Marks Act, 1999 — Section 3(1)(c), 8, 9, 9(1), 9(1)(a), 9(1)(b), 9(1)(c), 9(1)(d), 9(1)€, 9(1)(h), 9(4), 9(5), 11, 17, 17(2), 17(2)(a), 18, 27, 28, 30(a), 30(2), 30(2)(a), 31, 32, 44, 46, 47, 47(1), 56, 69Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 23 Rule 3

Tribunals and Commissions18 Oct 2018

Sun Pharmaceutical Industries Limited Vs Pfizer Inc. And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 636 (IPAB)

Trade Marks Act, 199 — Section 30(2)(e), 47, 57, 124, 124(1), 124(3), 124(1)(b)(ii), 124(1)(b)(i)

Tribunals and Commissions18 Oct 2018

Sahil Kohli Vs Registrar Of Trade Mark And Ors.

Intellectual Property Appellate Board · (2019) 77 PTC 352 (IPAB)

Trade Marks Act, 1999 — Section 2(s), 21, 21(1), 21(3), 21(4), 21(5), 57, 127, 128, 129, 131, 131(1), 157Land Acquisition Act, 1894 — Section 11ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)

Tribunals and Commissions08 Oct 2018Allowed

L'oreal Vs Sarvodaya Overseas Pvt. Ltd. And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 556 (IPAB)

Trade Marks Act, 1999 — Section 2(1)(zg), 9, 11, 12, 12(3), 18, 47, 57, 125

Tribunals and Commissions08 Oct 2018

Harry's Holdings Ltd. Vs Subhash Goel And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 625 (IPAB)

Trade Marks Act, 1999 — Section 9(2)(a), 11(1), 11(2), 11(3), 11(10), 18(1), 46, 47, 47(3), 57, 57(2), 125

Tribunals and Commissions26 Sept 2018

Jahangir Biri Factory Pvt. Ltd. Vs Mohd. Dildar Hossain (Proprietor) And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 479 (IPAB)

Trade Marks Act, 1999 — Section 9, 11(1), 11.1, 11.2, 11.3, 12, 18, 19, 57, 57(1)

Tribunals and Commissions26 Sept 2018Allowed

Johnson & Johnson Vs Alkem Laboratories Ltd. And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 649 (IPAB)

Trade Marks Act, 1999 — Section 2(zg), 11(2), 9(1)(a) 9(2)(a), 11(1), 11(6), 11(10), 18(1), 47, 47(1)(a), 57, 57(2), 125

Tribunals and Commissions10 Sept 2018

General Electric Company Vs Vicky Enterpises And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 471 (IPAB)

Trade Marks Act, 1999 — Section 2(ZG), 9(1)(a), 11(3)(a), 11(3)(b), 11(1), 11(10)(ii), 57,

Tribunals and Commissions10 Sept 2018Allowed

Arbro Pharmaceuticals Ltd. Vs M. Sardarmal Chordia And Ors.

Intellectual Property Appellate Board · (2019) 77 PTC 307 (IPAB)

Trade Marks Act, 1999 — Section 9(1), 9(2), 9(1)(a), 11, 18(1), 47, 47(1)(a), 47(1)(b), 57

Tribunals and Commissions10 Sept 2018Disposed Of

Maneesh Pharmaceuticals Limited Vs P. Vaikuntam And Ors.

Intellectual Property Appellate Board · (2018) 09 IPAB CK 0003

Trade Marks Act, 1999 — Section 45, 47, 57, 128

Tribunals and Commissions24 Aug 2018Disposed Of

Adidas A.G. Vs Keshav H. Tulsiani And Ors.

Intellectual Property Appellate Board · (2019) 77 PTC 600 (IPAB)

Trade Marks Act, 1999 — Section 2(1)(zg), 9(2)(a), 11, 11(1), 11(2), 11(3), 11(10), 12, 12(3), 18(1), 57, 57(4)Constitution Of India, 1950 — Article 219

Tribunals and Commissions16 Jul 2018Allowed

Bubbles Incorporated Vs Mahavir Prasad Sitaram Somani And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 339 (IPAB)

Trade Marks Act, 1999 — Section 47, 47(1)(a), 57, 57(2), 125

Tribunals and Commissions16 Jul 2018Allowed

Delhi Public School Society Vs Amir Education Society

Intellectual Property Appellate Board · (2018) 75 PTC 397 (IPAB)

Trade Marks Act, 1999 — Section 8, 9, 10, 11, 12, 18, 47, 47(1)(b), 57, 134

Tribunals and Commissions16 Jul 2018Dismissed

V.P. Balaji Vs Apple, Inc. And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 515 (IPAB)

Trade marks Act, 1999 — Section 9, 9(1), 18, 18(1), 32, 57

Tribunals and Commissions16 Jul 2018

Lotte Confectionery Co. Ltd. Vs Qrion Corporation And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 593 (IPAB)

Trade Marks Act, 1999 — Section 9, 9(1)(a), 9(1)(b), 9(1)(c), 18, 18(1), 47, 57

Tribunals and Commissions16 Jul 2018Disposed Of

Mahesh Namkeen Pvt. Ltd. Vs Rajesh Kumar Singhwani And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 359 (IPAB)

Trade Marks Act, 1999 — Section 9(1), 11(1), 11(2), 20(1), 20(2), 21, 22, 47, 56(4), 57, 57(4), 58, 58(1)(d), 128Trade Marks Rules, 2002 — Rule 41

Tribunals and Commissions16 Jul 2018Allowed

Ganesh Grains Limited Vs Mahabir Prasad Daruka And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 615 (IPAB)

Trade Marks Act, 1999 — Section 9, 9(2)(a), 10, 11, 11(1), 11(1)(a), 11(1) (b), 11(2)(a), 11(2)(b), 11(3), 11(10), 18(1), 46, 47, 47(1), 57, 125

Tribunals and Commissions16 Jul 2018Allowed

Shiva Tobacco Company Vs Registrar Of Trademarks And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 542 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(e), 12(1), 18Trade Marks Act, 1999 — Section 9, 11, 12, 18, 18(1)

Tribunals and Commissions16 Jul 2018

Munira Virani Vs Registrar Of Trade Marks And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 480 (IPAB)

Trade Marks Act, 1999 — Section 91General Clauses Act, 1897 — Section 27, 114Trade Marks Rules, 2002 — Rule 15, 46, 50, 50(3), 51, 52

Tribunals and Commissions16 Jul 2018Allowed

Comite International Olympique Vs Tube Investments Of India Ltd. And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 573 (IPAB)

Emblems And Names Prevention Of Improper Use Act 1950 — Section 3Trade marks Act, 1999 — Section 47, 47(1)(b), 57, 57(2), 57