Tribunals and Commissions22 May 2018Allowed
Sca Hygiene Malaysia Bhd Vs Mohanmmad Anis Mohammad Husain Kapadia And Ors.
Intellectual Property Appellate Board · (2018) 05 IPAB CK 0004
Trade Marks Act, 1999 — Section 2(zg), 47, 57(2)
COURT ARCHIVE
Intellectual Property Appellate Board judgments, 2018
33 judgments · page 2 of 2
Tribunals and Commissions22 May 2018Allowed
Starwood Hotels & Resorts Worldwide Inc. Vs Assistant Registrar Of Trade Marks
Intellectual Property Appellate Board · (2018) 05 IPAB CK 0002
Trade Marks Act, 1999 — Section 9, 11, 91
Tribunals and Commissions22 May 2018Allowed
Uni-Charm Corporation Vs Assistant Registrar Of Trade Marks
Intellectual Property Appellate Board · (2018) 05 IPAB CK 0001
Trade Marks Act, 1999 — Section 9, 11
Tribunals and Commissions16 May 2018Disposed Of
Prajapati Constructions Ltd. Vs Manoj Ramanand Prajapati And Ors.
Intellectual Property Appellate Board · (2018) 74 PTC 529 (IPAB)
Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1), 11(2), 11(3), 12, 12(3), 18, 19, 57, 57(1)
Tribunals and Commissions26 Apr 2018Allowed
Sunstar Overseas Limited Vs Madan Lal
Intellectual Property Appellate Board · (2018) 74 PTC 619 (IPAB)
Trade Marks Act, 1999 — Section 9, 11, 18, 47(1)(a), 46(1)(b), 47, 57
Tribunals and Commissions26 Apr 2018Allowed
Godfrey Philips India Limited Vs Gtc Industries Limited And Ors.
Intellectual Property Appellate Board · (2018) 74 PTC 512 (IPAB)
Trade Marks Act, 1999 — Section 11(a), 18(4)
Tribunals and Commissions26 Apr 2018
Gna Sons And Ors. Vs Umesh Narang
Intellectual Property Appellate Board · (2018) 74 PTC 507 (IPAB)
Trade Marks Act, 1999 — Section 9, 11, 18, 47(1)(a), 47(1)(b)
Tribunals and Commissions18 Apr 2018
Life Insurance Corporation Of India Vs P. Karunanithy
Intellectual Property Appellate Board · (2018) 74 PTC 567 (IPAB)
Trade Marks Act, 1999 — Section 9(2) (a), 11 (1) (a), 11 (2), 11(3), 18, 57, 57(2)
Tribunals and Commissions18 Apr 2018Allowed
Lemon Tree Hotels Ltd. Vs Lemon Construction Pvt. Ltd.
Intellectual Property Appellate Board · (2018) 75 PTC 32 (IPAB)
Trade Marks Act, 1999 — Section 9, 11, 11(1)(a), 11(1)(b), 11(2)(a), 11(2)(b), 11(3), 11(10), 12, 18, 18(1), 47, 46(1)(b), 57
Tribunals and Commissions06 Apr 2018Allowed
Mangalore Ganesh Beedi Works Vs Sangishetty Ramulu And Ors.
Intellectual Property Appellate Board · (2018) 74 PTC 612 (IPAB)
Trade Marks Act, 1999 — Section 9(1), 9(2)(a), 11(1), 18(4)
Tribunals and Commissions16 Feb 2018Allowed
Al Buheira Lacnor Dairies Co. Limited Vs Ramesh Verma
Intellectual Property Appellate Board · (2018) 02 IPAB CK 0001
Trade Marks Act, 1999 — Section 9, 11, 11(a), 12, 12(3), 18, 33, 47, 57
Tribunals and Commissions09 Feb 2018Allowed
Cable News Network Inc Vs Manoranjana Sinh
Intellectual Property Appellate Board · (2018) 74 PTC 140 (IPAB)
Trade Marks Act, 1999 — Section 2(1)(zg), 9, 9(2)(a), 10, 11, 11(1), 11(2), 11(3), 11(4), 11(10), 12, 18, 18(1), 46, 47, 57, 57(2)
Tribunals and Commissions08 Feb 2018Allowed
Scg Cement Co. Limited Vs Cement Manufacturing Company Limited.
Intellectual Property Appellate Board · (2018) 74 PTC 187 (IPAB)
Trade Marks Act, 1999 — Section 9, 9(2), 10, 11, 47, 57, 57(2)