COURT ARCHIVE

Intellectual Property Appellate Board judgments

1,150 judgments · page 55 of 58

Tribunals and Commissions02 Sept 2004

Prashant Sharma Vs Assistant Registrar Of Trade Marks And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 742 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 3Trade Marks Act, 1999 — Section 3(b), 83, 100, 159, 159(1)

Tribunals and Commissions02 Sept 2004Dismissed

Hanuman Mal Choradia Vs F.W. Woolworth Co. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 477 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 2(1)(v), 9, 9(2), 9(1)(a), 9(1)(d), 11, 18, 18(1), 18(4)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions31 Aug 2004

R.K. Cable Company Vs Registrar Of Trade Marks And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 504 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 12(1), 12(3), 18, 21, 21(1), 21(4)Trade Marks Act, 1999 — Section 100, 101Trade And Merchandise Marks Rules, 1959 — Rule 53(2), 54, 106

Tribunals and Commissions27 Aug 2004Dismissed

Usha Rani Vs Registrar Of Trade Marks And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 647 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(e), 12(1), 12(3), 18(1)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions27 Aug 2004Dismissed

Nutrine Confectionery Co. Ltd. Vs Ayyan Fireworks Factory Pvt. Ltd. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 620 (IPAB)

General Clauses Act, 1897 — Section 6Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(e), 12(1), 18(1), 18(4), 47, 122, 135Trade Marks Act, 1999 — Section 1, 1(3), 100, 159, 159(4)

Tribunals and Commissions27 Aug 2004Dismissed

Societe Des Produits Vs V.M. Confectionery Limited And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 508 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 12(1)Trade Marks Act, 1999 — Section 100Trade And Merchandise Marks Rules, 1959 — Rule 53, 54, 59

Tribunals and Commissions27 Aug 2004Dismissed

Sylvania Laxman Limited Vs B.L. And Sons And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 499 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 46, 56, 107

Tribunals and Commissions27 Aug 2004Dismissed

I.K. Sons Vs Prakash Brassware Industries And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 493 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(c), 12, 12(1), 12(3), 18(1)

Tribunals and Commissions27 Aug 2004Dismissed

Atlas Cycle Industries Limited Vs Ralson (India) Limited And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 464 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(e), 12, 12(1), 18(1)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions27 Aug 2004Dismissed

Solvay And Cie Vs Mexin Medicaments Private Limited And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 654 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 18(1)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions27 Aug 2004Allowed

S.K. Patel Vs Deputy Registrar Of Trade Marks And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 634 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(b), 12(1), 12(3), 18(1), 18(4)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions06 Aug 2004Allowed

Flower Tobacco Company Vs Registrar Of Trade Marks And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 474 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(e), 12(1), 12(2), 18(1), 18(4)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions06 Aug 2004Dismissed

P. Doraisamy Gounder Eswaramurthy And Ors. Vs B. Mohamed Yousuff And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 730 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(1), 12, 12(1), 18(1)Trade Marks Act, 1999 — Section 18, 20, 22

Tribunals and Commissions06 Aug 2004

B. Mohamed Yousuff Vs P. Doraisamy Gounder And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 643 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 12, 12(2), 12(3), 18(1)

Tribunals and Commissions04 Aug 2004Dismissed

Balaji Consumer Products Of India And Anr. Vs Chinnaswami And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 610 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 17, 18(1), 20(1), 46, 56, 57Trade Marks Act, 1999 — Section 100

Tribunals and Commissions04 Aug 2004Dismissed

Kamala Devi Vs P.M. Palani Mudaliar And Co. And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 589 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 56, 56(1)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions04 Aug 2004Dismissed

P. Kamala Devi Chordia Vs P. Ganeshan And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 578 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11, 11(a), 2(2)(b), 2, 32, 32(a), 45, 46, 46(1)(b), 47, 54(1), 54(2), 56, 107, 108Trade Marks Act, 1999 — Section 100

Tribunals and Commissions04 Aug 2004Disposed Of

Sona Tea House Vs Sona Spices Private Ltd. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 614 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 9(1)(d), 11(a), 12(1), 18(1), 20(1)Trade Marks Act, 1999 — Section 100

Tribunals and Commissions04 Aug 2004Dismissed

Koninklijke Philips Electronics Nv Vs Kay Kay Home Appliances Pvt. Ltd. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 601 (IPAB)

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 9

Tribunals and Commissions03 Aug 2004Dismissed

Jacques Jaunet S.A. Vs New Man And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 594 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11(a), 12(1)Trade Marks Act, 1999 — Section 100Code Of Civil Procedure, 1908 — Order 23 Rule 3