Tribunals and Commissions23 Nov 2022Disposed Of
M/s Aloki Hospital Private Ltd. & Ors. Vs Indian Bank & Anr
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0030
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 63 of 113
Tribunals and Commissions22 Nov 2022Dismissed
State Bank of India Vs Anjali Vaidya & Anr
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0049
Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Nov 2022Disposed Of
HDFC Vs Ajay Kumar and Company & Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0029
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
Tribunals and Commissions21 Nov 2022Allowed
Assets Reconstruction Company India Ltd Vs M/s Eklavya Carreer Academy Trust
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0032
Tribunals and Commissions21 Nov 2022Disposed Of
Indian Bank And Anr Vs Smt Preeti Garg And Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0031
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
Tribunals and Commissions18 Nov 2022Dismissed
M/s Diastar & Anr Vs State Bank of India
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0037
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2(g), 19
Tribunals and Commissions17 Nov 2022Dismissed
M/s Jai Carpets Vs Allahabad Bank and Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0005
Tribunals and Commissions16 Nov 2022Allowed
P. Kameshwari Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0013
Transfer of Property Act, 1882 — Section 53
Tribunals and Commissions15 Nov 2022Disposed Of
IDBI Bank Vs Ms Oddessey Spices And Food Processors And Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0014
Tribunals and Commissions15 Nov 2022Disposed Of
Riyansha Sarees Pvt. Ltd. & Ors. Vs Central Bank of India
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0007
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
Tribunals and Commissions14 Nov 2022Disposed Of
Ramesh Kanhayalal Bathija Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0040
Tribunals and Commissions14 Nov 2022Disposed Of
Axis Finance Ltd. Vs Mr. Umesh Shrikant Sawant
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0039
Tribunals and Commissions14 Nov 2022Dismissed
Mr Ibrahim Yasin Shaikh & Anr Vs Bombay Mercantile Co-operative Bank Ltd. & Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0038
Code of Civil Procedure, 1908 — Order 7 Rule 11 (a)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 18
Tribunals and Commissions14 Nov 2022Disposed Of
M/s. Super India, a Proprietary Concern of Mr A. Shivan & Anr.Vs State Bank of India
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0036
Tribunals and Commissions14 Nov 2022Dismissed
Primal Capital & Housing Finance Ltd. & Anr Vs M/s Samrat Hospitality Ventures & Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0035
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(3), 17(3)(c), 18Contract Act, 1872 — Section 171
Tribunals and Commissions14 Nov 2022Disposed Of
M/s. SREI Equipment Finance Ltd Vs M/s. Nirmal Lifestyle Ltd. & Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0034
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3)
Tribunals and Commissions14 Nov 2022Allowed
Central Bank of India Vs Upendra Pravinbhai Patel & Anr
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0033
Tribunals and Commissions14 Nov 2022Disposed Of
ICICI Bank Ltd Vs M/s K.K. Spun India Ltd And Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0011
Tribunals and Commissions14 Nov 2022Disposed Of
ICICI Bank Ltd Vs M/s K.K. Spun India Ltd And Anr
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0010
Tribunals and Commissions11 Nov 2022Dismissed
Catalyst Trusteeship Ltd. & Ors Vs Sam Family Trust & Ors
Debts Recovery Appellate Tribunal · (2022) 11 DRAT CK 0027
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(2)(i), 13(2)(ii)