Tribunals and Commissions11 Jan 2023
Sushil Chhugani Vs Indian Overseas Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0032
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 61 of 113
Tribunals and Commissions11 Jan 2023Disposed Of
Bank of Baroda Vs Manish Jaiswal
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0028
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
Tribunals and Commissions11 Jan 2023Disposed Of
Shri Ram Gopal Maheshwari Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0023
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
Tribunals and Commissions11 Jan 2023Allowed
Mahesh Mihani Vs Punjab and Sind Bank and Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0022
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(12), 19(13)(A), 19(25)
Tribunals and Commissions11 Jan 2023Disposed Of
Ms. Saraswati Corrugators Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0021
Tribunals and Commissions10 Jan 2023Dismissed
MSTC Ltd Vs Standard Chartered Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0031
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 28(4)
Tribunals and Commissions10 Jan 2023Disposed Of
Manojkumar Sureshchand Lunkad & Ors. Vs Authorised Officer, Punjab National Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0030
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 18(1)
Tribunals and Commissions10 Jan 2023Allowed
Indian Overseas Bank Vs Ms. Lakshmi Lavanya Cold Storage Private Limited. & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0029
Tribunals and Commissions10 Jan 2023Disposed Of
UCO Bank Vs M/s J. S. Tractors & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0004
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(8), 18
Tribunals and Commissions09 Jan 2023Dismissed
Mahesh S/o Deodutta Gupta & Ors Vs M/s Reliance Asset Reconstruction Co. Ltd
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0010
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17, 18
Tribunals and Commissions09 Jan 2023Disposed Of
Jineshkumar Jayantilal Shah & Ors Vs Bank of India & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0009
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14, 18Security Interest (Enforcement) Rules, 2002 — Rule 8(6), 8(7)
Tribunals and Commissions09 Jan 2023Dismissed
Canara Bank Vs Hero Wiretex Limited & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0008
Tribunals and Commissions09 Jan 2023Disposed Of
Sunrise Institute of Engineering Technology and Management Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0006
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
Tribunals and Commissions06 Jan 2023Disposed Of
Amol G Mitra Vs Bank of India
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0011
Recovery of Debts and Bankruptcy Act, 1993 — Section 30
Tribunals and Commissions05 Jan 2023Disposed Of
M/s Accurate Deal & Anr Vs HDFC Bank Ltd & Anr
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0013
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17, 17(1), 18(1)
Tribunals and Commissions05 Jan 2023Allowed
IDFC First Bank Ltd Vs Dharmendra Popatlal Patel & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0012
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14, 17Security Interest (Enforcement) Rules, 2002 — Rule 8(5), 8(5)(d), 8(8)
Tribunals and Commissions05 Jan 2023Disposed Of
Anil Kumar Gupta Vs Bank of India
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0007
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
Tribunals and Commissions04 Jan 2023Dismissed
Kotak Mahindra Bank Ltd Vs Shree Narmada Aluminium Industries Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0014
Companies Act, 1956 — Section 391
Tribunals and Commissions03 Jan 2023Disposed Of
Sheela Sunil Kurrewar & Anr Vs Home First Finance Company India Ltd. & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0017
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 18(1)
Tribunals and Commissions03 Jan 2023Disposed Of
Naina D/O. Ashok Salve Vs Aavas Financiers Ltd & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0016
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 18(1)