Tribunals and Commissions10 Apr 2026Dismissed
R.M. Karuppaiah & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2947
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 28 of 113
Tribunals and Commissions10 Apr 2026Dismissed
N. Bagyaraj & Ors. Vs The Authorized Officer, M/s. Shriram City Union Finance Limited
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2948
Tribunals and Commissions09 Apr 2026
Bandaru Babu & Ors. Vs City Union Bank Limited
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3035
SARFAESI Act, 2002-Section 22 (h)Cr.P.C.-Section 156
Tribunals and Commissions09 Apr 2026
M/s. Canara Bank & Anr. Vs M/s. Spun Silk (India) Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2955
SICA Act
Tribunals and Commissions09 Apr 2026Dismissed
Sri Basavaraj S. Ankali Vs The Authorised Officer and Asst. General Manager, LIC Housing Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2956
SARFAESI Act-Section 18, 13(2), 13(4)Limitation Act-Article 62
Tribunals and Commissions09 Apr 2026
The Hongkong and Shanghai Banking Corporation Ltd. Vs Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2957
Tribunals and Commissions08 Apr 2026Dismissed
M/s. Varasiddhi Vinayaka Agro Foods Vs The Authorised Officer, State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2988
Limitation Act, 1963-Section 3, 5
Tribunals and Commissions08 Apr 2026Allowed
Anand Cine Service Pvt. Ltd. Vs M/s. Kotak Mahindra Bank Ltd & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2949
RDB Act-Section 20
Tribunals and Commissions07 Apr 2026
Sri Srikanth Reddy Kasu Vs The A.O. Bank of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2999
SARFAESI Act, 2002-Section 18
Tribunals and Commissions07 Apr 2026
Mrs. Saletha. K Vs The Authroised Officer, Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2958
SARFAESI Act, 2002-Section 13(2)Transfer of Property Act, 1882-Section 65-A
Tribunals and Commissions06 Apr 2026
HDS Steel Traders Private Limited Vs Harish Chandra Jaiswal & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3004
SARFAESI Act, 2002-Section 13(2), 13(4), 17, 14
Tribunals and Commissions06 Apr 2026
M/s Sadaf Store & Anr. Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2959
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 26-D
Tribunals and Commissions06 Apr 2026Dismissed
Sri Chinthamani Vinayagar Educational Trust & Anr. Vs M/s. Religare Finvest Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2960
Tribunals and Commissions02 Apr 2026
State Bank Of India Vs M/s Rukmini Mills & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2961
SARFAESI Act, 2002SIE Rules-Rule 9(7)Registration Act, 1908-Section 89
Tribunals and Commissions02 Apr 2026
Mrs. I. Umarani Vs The Authorized Officer Canfin Home Limited
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2962
Tribunals and Commissions02 Apr 2026Allowed
M/s. Kingbell Fashion & Anr. Vs Authorised Officer, The Karur Vysya Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2963
Tribunals and Commissions02 Apr 2026Allowed
K. Kesavan Vs The Authorised Officer, Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2964
SARFAESI Act-Section 13(2)
Tribunals and Commissions02 Apr 2026
I. Umarani Vs The Authorized Officer, Canfin Home Limited
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2965
Tribunals and Commissions01 Apr 2026
M/s Green Teak (India) Pvt. Ltd. Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3012
DRT (Procedure) Rules, 1994-Rule 22SARFAESI Act, 2002-Section 13(10)
Tribunals and Commissions01 Apr 2026Dismissed
Mr. Balakrishnan & Anr. Vs Piramal Capital & Housing Finance Limited
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2967