Tribunals and Commissions13 Oct 2014Allowed
Shri Chander Gauba, M.D. M/s V&S International And Ors. Vs CC, New Delhi (Prev.)
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0002
Customs Act, 1962 — Section 108, 129, 138B
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 98 of 104
Tribunals and Commissions01 Oct 2014Allowed
M/s. Goraya Straw Board Mills Pvt. Ltd. Vs Commissioner Of Central Excise, Meerut II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0001
Customs Act, 1962 — Section 112
Tribunals and Commissions29 Sept 2014Allowed
CC (ICD),Tughlakabad Vs Dr. Roshan Lal
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0019
Customs Act, 1962 — Section 17
Tribunals and Commissions25 Sept 2014Disposed Of
C.S.T., Delhi Vs M/s. ESSEM High Tech Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0018
Central Excise Act, 1944 — Section 11B
Tribunals and Commissions24 Sept 2014Allowed
M/s.MLA Metals Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0017
Tribunals and Commissions23 Sept 2014Allowed
C.C., ICD, New Delhi Vs Dr. Roshan Lal Agarwal & Sons Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0016
Customs Tariff Act, 1975 — Section 3, 3(1)Central Excise Act, 1944 — Section 4, 5A, 5A(1)Constitution Of India, 1950 — Article 14
Tribunals and Commissions19 Sept 2014Allowed
M/s.Jain Carrying Corporation Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0015
Tribunals and Commissions19 Sept 2014Dismissed
CC,CCE & CST, Bhopal Vs M/s.Essarijee Construction Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0014
Tribunals and Commissions18 Sept 2014Allowed
CCE, Jaipur-I Vs M/s Rohit Surfactants Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0013
Tribunals and Commissions18 Sept 2014Allowed
M/s Business Overseas Corporation Vs Commissioner of Customs, (Import & General) New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0011
Tribunals and Commissions18 Sept 2014Dismissed
Shree Gopal Vanaspati Ltd. Vs C.C. (ICD) New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0010
Tribunals and Commissions17 Sept 2014Allowed
M/s Talbro Forgings Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0009
Tribunals and Commissions17 Sept 2014Disposed Of
Employees State Insurance Corporation (ESIC) Vs C.S.T., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0008
Finance Act, 2007 — Section 75, 78Finance Act, 1994 — Section 66, 100
Tribunals and Commissions11 Sept 2014Allowed
M/s. PRK Interiors Pvt. Ltd. Vs Commissioner of Service Tax New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0007
Tribunals and Commissions10 Sept 2014Allowed
M/s.Rational Business Corpn.Pvt. Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0006
Tribunals and Commissions10 Sept 2014Allowed
M/s Century Denim Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0005
Customs Act, 1962 — Section 28AB, 28(1), 114A
Tribunals and Commissions10 Sept 2014Dismissed
Commissioner of Customs, New Delhi Vs M/s Himachal Futuristic Communication Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0004
Tribunals and Commissions10 Sept 2014Allowed
M/s Atharva Global Logistics Vs CC, (I&G) New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0003
Customs House Agents Licensing Regulations, 2004 — Regulation 20, 20(1), 20(2)Customs Brokers Licensing Regulations, 2013 — Regulation 19(1), 19(2)
Tribunals and Commissions10 Sept 2014Allowed
M/s. Morgan Tectronics Ltd. And Anr Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 09 CESTAT CK 0002
Special Economic Zones Act, 2005 — Section 2(t), 21, 22, 51, 53(1), 112Special Economic Zones Rules, 2006 — Rule 2(zd)Customs Act, 1962 — Section 111
Tribunals and Commissions28 Aug 2014Dismissed
CCE, Raipur Vs M/s J.J. Enterprises
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0011
Finance Act, 1994 — Section 70