Central Excise Tariff Act, 1985 — Chapter 27, Heading No. 2709, 2710Central Excise Act, 1944 — Section 11A, 11A(1), 11AA, 11AB, 11ACFinance Act, 2001 — Section 136

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Tribunals and Commissions30 Jul 2021Allowed

M/s. Bengal Beverages Private Limited Vs Commissioner Of CGST And CX, Howrah Commissionerate

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0054

Central Excise Tariff Act, 1985 — Chapter 22Cenvat Credit Rules, 2004 — Rule 15(2)Central Excise Act, 1944 — Section 11AC

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Tribunals and Commissions30 Jul 2021Allowed

M/s. FA And CAO, ECR, Hajipur Vs Commissioner of CGST And CX, Patna-II Commissionerate

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0053

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Tribunals and Commissions29 Jul 2021Disposed Of

Shri Himadri Chakraborty And Ors. Vs Commissioner Of Customs (Airport And Admn.) Kolkata

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0052

Customs Act, 1962 — Section 108, 138B, 138B(1)

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Tribunals and Commissions29 Jul 2021Allowed

M/s. Abdos Lamitubes Private Limited Vs Commissioner Of Central Excise And Service Tax, Guwahat

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0051

li>Central Excise Act, 1944 — Section 11A(1)

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Tribunals and Commissions28 Jul 2021Allowed

M/s. Titagarh Wagons Limited (Unit-II) Vs Commissioner Of Central Excise, Kolkata-IV

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0050

Cenvat Credit Rules, 2004 — Rule 6, 6(3)(b), 14

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Tribunals and Commissions28 Jul 2021Allowed

SRL Advisors LLP Vs Commissioner Of Central Tax Delhi South Commissionerate

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0034

Service Tax Rules, 1994 — Rule 2(cd), 2(d), 6Companies Act, 1956 — Section 2(7), 3, 3(1)Limited Liability Partnership Act, 2008 — Section 3(1)

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Tribunals and Commissions28 Jul 2021Allowed

Vidhya Cylinders P. Ltd. Vs Commissioner Of Central Goods And Service Tax, Excise And Customs, Bhopal

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0031

Central Excise Act, 1944 — Section 11BB, 35FF

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Tribunals and Commissions27 Jul 2021Allowed

M/s Jai Balaji Industries Limited (Unit IV) Vs Commissioner Of Central Excise, Bolpur

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0049

Central Excise Tariff Act, 1985 — Chapter 72Cenvat Credit Rules, 2004 — Rule 6(2), 6(3), 6(6), 6(6)(i)Special Economic Zones Rules, 2006 — Rule 30

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Tribunals and Commissions27 Jul 2021Allowed

M/s. Shri Krishna Laxmi Steel Ugyog Private Limited Vs Commissioner Of Central Excise And Service Tax, Jamshedpur

Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0048

Central Excise Rules, 2002 — Rule 4, 6, 8, 8(1), 8(3A), 12, 25(1)(a), 27

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