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Customs, Excise And Service Tax Appellate Tribunal judgments

2,079 judgments · page 54 of 104

Tribunals and Commissions01 Sept 2021Allowed

M/s. Direct Logistics India Pvt. Ltd. Vs Commissioner Of Service Tax Bangalore Service Tax- I

Customs, Excise And Service Tax Appellate Tribunal · (2021) 09 CESTAT CK 0011

Finance Act, 1994 — Section Section 65(25), 65(100), 65(105)(i), 65(105)(a), 65(105)(d), 65(105)(e), 65(105)(f), 65(105)(g,), 65(105)(h), 65(105)(i), 65(105)(j), 65(105)(k), 65(105)(l), 65(105)(m), 65(105)(n), (o), (p), (q), (r), (s), (t), (u), (v), (w), (x), (y), (z), (za), (zb), (zc), (zh), (zi), (zj), (zk),(zl), (zm), 65(105)(zn), 65(105)(zo), 65(105)(zq), 65(105)(zr), 65(105)(zs), 65(105)(zt), 65(105)(zu), 65(105)(zv), 65(105)(zw), 65(105)(zx), 65(105)(zy), 65(105)(zz), 65(105)(zza), 65(105)(zzb), 65(105)(zzc), 65(105)(zzd), 65(105)(zze), 65(105)(zzf), 65(105)(zzg), 65(105)(zzh), 65(105)(zzi), 65(105)(zzk), 65(105)(zzl), 65(105)(zzm), 65(105)(zzn), 65(105)(zzo), 65(105)(zzp), 65(105)(zzq), 65(105)(zzr), 65(105)(zzs), 65(105)(zzt), 65(105)(zzu), 65(105)(zzv), 65(105)(zzw), 65(105)(zzx), 65(105)(zzy), 65(105)(zzz), 65(105)(zzza), 65(105)(zzzb), 65(105)(zzzc), 65(105)(zzzd), 65(105)(zzze), 65(105)(zzzf), 65(105)(zzzg,) 65(105)(zzzh), 65(105)(zzzi), 65(105)(zzzj), 65(105)(zzzk), 65(105)(zzzl), 65(105)(zzzm), 65(105)(zzzn), 65(105)(zzzo), 65(105)(zzzp), 65(105)(zzzq), 65(105)(zzzr), 65(105)(zzzs), 65(105)(zzzt), 65(105)(zzzu), 65(105)(zzzv), 65(105)(zzzw), 65(105)(zzzx), 65(105)(zzzy), 65(105)(zzzz), 65(105)(zzzza), 65(105)(zzzzb), 65(105)(zzzzc), 65(105)(zzzzd), 65(105)(zzzze), 65(105)(zzzzf), 65(105)(zzzzg), 65(105)(zzzzh), 65(105)(zzzzi), 65(105)(zzzzj), 65(105)(zzzzk), 65(105)(zzzzl), 65(105)(zzzzm), 65(105)(zzzzn), 65(105)(zzzzo), 65(105)(zzzzp), 65(105)(zzzzq), 65(105)(zzzzr), 65(105)(zzzzs), 65(105)(zzzzt), 65(105)(zzzzu), 65(105)(zzzzv), 65(105)(zzzzv), 66, 73, 75, 76, 77, 78
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Tribunals and Commissions27 Aug 2021Dismissed

Commissioner Of Customs Vs M/s.S.P Associates And Ors.

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0085

Customs Act, 1962 — Section 2(39), 49, 111(d), 111(m), 112, 112(a), 117, 125, 129C, 129ECentral Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 28C, 41Indian Penal Code, 1860 — Rule Section 193, 196, 228Code of Criminal Procedure, 1973 — Section 195, Chapter XXVI
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