Tribunals and Commissions26 Apr 2024Allowed
M/S. Mumal Marble Pvt. Ltd Vs Commissioner Of Customs Central GST, Udaipur
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0043
Central Excise Act, 1944 — Section 11A, 72
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Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 4 of 104
Tribunals and Commissions26 Apr 2024Allowed
M/S. Scientific Security Management Services Private Limited And Others Vs Principal Commissioner of Central Goods & Service Tax, Delhi III And Others
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0042
Finance Act, 1994 — Section 73(4A)
Tribunals and Commissions25 Apr 2024Allowed
M/S. EID Parry India Ltd Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0048
Tamil Nadu Distillery Rules, 1985 — Rule 48Cenvat Credit Rules, 2004 — Rule 6Central Excise Act, 1944 — Section 2(d), 37
Tribunals and Commissions25 Apr 2024Allowed
M/S. Channel Bharat Entertainment Pvt. Ltd Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0047
Tribunals and Commissions25 Apr 2024Allowed
M/S. Casa Grande Pvt. Ltd Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0046
Finance Act, 1994 — Section 65(105)(zzzza), 65(105)(zzzh)
Tribunals and Commissions25 Apr 2024Disposed Of
M/S Brahmaputra Cracker An Polymer Limited Vs Commissioner Of CGST & Excise, Dibrugarh
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0045
Central Excise Act, 1944 — Section 35F, 35FFFinance Act, 1994 — Section 83
Tribunals and Commissions25 Apr 2024
Gateway Terminals India Pvt Ltd Vs Commissioner Of Customs (NS-II)
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0044
Customs Act, 1962 — Section 28AB, 58
Tribunals and Commissions24 Apr 2024Dismissed/Disposed Of
Commissioner Of Customs Vs M/S. American Road Technology & Solutions P. Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0037
Tribunals and Commissions24 Apr 2024Disposed Of
M/S. Paschal Form Work India Pvt. Ltd Vs Commissioner Of Customs (Import)
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0036
Customs Valuation (Determination Of Value Of Imported Goods) Rules, 2007 — Rule 3
Tribunals and Commissions24 Apr 2024Allowed
M/S. Bengal Hammer Industries (P) Ltd. (Unit-II) Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0034
Central Excise Rules, 1944 — Rule 96ZP, 96ZP(3)Central Excise Act, 1944 — Section 3A, 3A(3), 11A
Tribunals and Commissions24 Apr 2024Allowed
M/s. Tata Motors Limited Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0033
Central Excise Rules, 1944 — Rule 52, 57A, 57I, 173G
Tribunals and Commissions23 Apr 2024Allowed/Disposed Of
Sepulchre Brothers Pvt. Ltd. Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0038
Central Excise Act, 1944 — Section 11B, 11BB
Tribunals and Commissions23 Apr 2024Dismissed
Commissioner Of Customs (Port), Kolkata Vs M/S.Vaishno Maa Overseas
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0035
Customs Act, 1962 — Section 54(1), 77, 111, 111(d), 111(m), 125<
Tribunals and Commissions23 Apr 2024Dismissed
M/s Syntel Private Limited Vs Commissioner Of Central GST & Central Excise, Mumbai East
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0032
Cenvat Credit Rules, 2004 — Rule, 9Service Tax Rules, 1994 — Rule 5, 6A
Tribunals and Commissions23 Apr 2024Allowed
M/S. GAP International Sourcing (India) Pvt. Ltd Vs Commissioner (Appeals � I), Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0031
Cenvat Credit Rules, 2004 — Rule 5Central Excise Act, 1944 — Section 35E
Tribunals and Commissions22 Apr 2024Disposed Of
M/s Delhi Photocopiers Vs Commissioner Of Customs (Port), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0041
Tribunals and Commissions22 Apr 2024Disposed Of
M/s. M.A. Enterprise Vs Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0040
Finance Act, 1994 — Section 77(b), 77(e), 78
Tribunals and Commissions22 Apr 2024Allowed
N. Arunachalam & Co Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0039
Finance Act, 1994 — Section 76, 77, 77(2)
Tribunals and Commissions19 Apr 2024Dismissed
Commissioner Of Central Goods, Service Tax & Central Excise-Delhi I Vs Ambassador Sky Chef
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0029
Constitution Of India, 1950 — Article 366, 366(29A)(f)
Tribunals and Commissions18 Apr 2024Allowed
M/S. Gayrams Shipping Services Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2024) 04 CESTAT CK 0030
Customs Act, 1962 — Section 114