COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments

2,079 judgments · page 26 of 104

Tribunals and Commissions31 Jul 2023Disposed Of

Commissioner Of Customs Vs Jayachandran

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0058

Customs Brokers Licensing Regulations, 2013 — Regulation 11(n)Customs Act, 1962 — Section 113, 114, 114AA