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Customs, Excise And Service Tax Appellate Tribunal judgments

2,079 judgments · page 18 of 104

Tribunals and Commissions20 Nov 2023Allowed

Mohak Enterprise Vs C.C.-Ahmedabad

Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0027

Customs Brokers Licensing Regulations, 2018 — Regulation 10(b), 10(o), 17, 18