Tribunals and Commissions21 Nov 2023Allowed
M/S. Petrotech Products India Pvt. Ltd Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0023
Cenvat Credit Rules, 2004 — Rule 9, 9(2)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2023
447 judgments · page 4 of 23
Tribunals and Commissions21 Nov 2023Allowed
M/S. Venture Lighting India Limited Vs Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0022
Special Economic Zones Rules, 2006 — Rule 31Special Economic Zones Act, 2005 — Section 26, 26(1)(e), 26(2), 51Finance Act, 1994 — Section 65, 65(105), 66, 93, 93(1)
Tribunals and Commissions21 Nov 2023Dismissed
M/s Canon India Pvt Ltd Vs Commissioner, Goods & Service Tax, Gurgaon-I
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0021
Tribunals and Commissions21 Nov 2023Allowed
Saraswati Gas Service Vs CCE & ST- Chandigarh-II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0020
Finance Act, 1994 — Section 65(19), 76, 77, 78
Tribunals and Commissions21 Nov 2023Allowed
M/S. Access World Wide Cargo Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0019
Customs Brokers Licensing Regulations, 2013 — Regulation 9(2), 10(e), 14, 18Customs Act, 1962 — Section 75, 114AA
Tribunals and Commissions20 Nov 2023Allowed
M/s Surendra Electricals Vs Commissioner Of Central Excise & Service Tax, Kanpur
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0029
Tribunals and Commissions20 Nov 2023Dismissed
M/S BNG Contractors Pvt. Ltd Vs Commissioner Of Customs, CGST & Central Excise, Lucknow
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0028
Tribunals and Commissions20 Nov 2023Allowed
Mohak Enterprise Vs C.C.-Ahmedabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0027
Customs Brokers Licensing Regulations, 2018 — Regulation 10(b), 10(o), 17, 18
Tribunals and Commissions20 Nov 2023Allowed
Mehsana Urban Co Op Bank Ltd Vs C.C.E. & S.T.-Ahmedabad-III
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0026
Tribunals and Commissions20 Nov 2023Allowed
Inox India Ltd Vs C.C.E. & S.T.-Vadodara-II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0025
Tribunals and Commissions20 Nov 2023Allowed
M/s Great India Steel Fabricators And Others Vs CCE & ST Panchkula
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0018
Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions20 Nov 2023Allowed
FCI Oen Connectors Pvt. Ltd Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0017
Tribunals and Commissions17 Nov 2023Disposed Of
M/S. Steel Authority Of India Limited Vs Commr. Of Central Excise, BBSR-II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0013
Central Excise Rules, 2002 — Rule 7, 9B, 9B(5)Central Excise Act, 1944 — Section 11A, 11B
Tribunals and Commissions17 Nov 2023Allowed
M/S. Bansal Biscuits Private Limited Vs Commr. Of Central Excise & Service Tax, Patna
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0012
Central Excise Act, 1944 — Section 11BFinance Act, 1994 — Section 83
Tribunals and Commissions17 Nov 2023Allowed
Commissioner Of Central Excise & Service Tax, Trivandrum Vs Kerala State Electricity Board
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0011
Tribunals and Commissions16 Nov 2023Allowed
Frunuts Exim LLP Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0016
Tribunals and Commissions16 Nov 2023Dismissed
Commissioner Of Central Excise, Meerut-I Vs M/S Saam Udyog
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0015
Central Excise Act, 1944 — Section 35R
Tribunals and Commissions16 Nov 2023Allowed
M/S. S. Thartius Engineering Contractors Vs Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0014
Tribunals and Commissions08 Nov 2023Dismissed/Disposed Of
Commissioner Of GST & Central Excise Vs M/S. A.R.S. Metals Pvt. Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0010
Tribunals and Commissions03 Nov 2023Disposed Of
M/S. The Indian Medical Practitioners� Co-Operative Pharmacy And Stores Ltd Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 11 CESTAT CK 0009
Constitution Of India, 1950 — Article 265Finance Act, 1994 — Section 66E(e), 73(1), 75, 78(1)