Tribunals and Commissions13 Dec 2023Allowed
M/S. Technigroup International Private Limited Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0043
Customs Act, 1962 — Section 112 (a)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2023
447 judgments · page 2 of 23
Tribunals and Commissions13 Dec 2023Allowed
M/S Escorts Construction Equipment Ltd Vs CCE, Delhi-IV
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0042
Cenvat Credit Rules, 2004 — Rule 2(l)
Tribunals and Commissions13 Dec 2023Allowed
M/S Dhanuka Laboratories Ltd Vs Commissioner Of Service Tax, Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0041
Finance Act, 1994 — Section 65(105)(zzb), 76, 77, 78
Tribunals and Commissions13 Dec 2023Disposed Of
M/s. Woodtech Consultants Private Limited And Others Vs Commissioner Of Customs (Appeals) And Others
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0040
Customs Act, 1962 — Section 14, 28, 28(2B), 111(m), 112(a), 112(b), 114A
Tribunals and Commissions13 Dec 2023Allowed
Esdee Paints Limited Vs Commissioner Of Customs, Kandla
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0039
Customs Act, 1962 — Section 27, 128
Tribunals and Commissions13 Dec 2023Dismissed
M/S. Balaji Building Technologies (P) Limited Vs Commissioner Of Customs (Import)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0024
Customs Act, 1962 — Section 112 (a)
Tribunals and Commissions13 Dec 2023Disposed Of
Commissioner Of Customs Vs M/S. Seshasayee Paper And Boards Limited
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0023
Tribunals and Commissions12 Dec 2023Allowed
M/S Vinar Ispat Ltd And Others Vs Commissioner Of Central Excise, Nagpur
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0029
Valuation Rules, 2000 — Rule 8, 10(A), 10A(iii)Cenvat Credit Rules, 2004 — Rule 4(5)(a)
Tribunals and Commissions12 Dec 2023Allowed
M/s UAL Odisha Vs Commissioner Of CGST & Excise, Customs,Bhubaneswar
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0028
Tribunals and Commissions12 Dec 2023Allowed
M/S. National Synthetics And Others Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0027
Central Excise Act, 1944 — Section 11B(2), 11BB
Tribunals and Commissions12 Dec 2023Allowed
M/s. A.G.X. Logistics Private Limited And Others Vs Commissioner Of GST & Central Excise) And Others
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0026
Place Of Provision Of Services Rules, 2012 — Rule 10Finance Act, 1994 — Section 65B(44), 66D(p)(i), 65(105), 65(105)(i), 65(105)(j), 73(3)
Tribunals and Commissions12 Dec 2023Dismissed
Commissioner Of GST & Central Excise Vs M/S.Sterlite Industries (India) Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0025
Finance Act, 1994 — Section 76, 78
Tribunals and Commissions11 Dec 2023Disposed Of
M/S. Woodtech Consultants Private Limited And Others Vs Commissioner Of Customs (Appeals)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0034
Customs Act, 1962 — Section 14, 28, 28(2B), 111(m), 112(a), 112(b), 114A
Tribunals and Commissions11 Dec 2023Allowed
M/s Hero Cycle Ltd Vs Commissioner Of CGST, Ludhiana
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0033
Central Excise Act, 1944 — Section 2(f), 4, 4A, 11A, 11AC
Tribunals and Commissions11 Dec 2023Allowed
M/S. V.S. Lignite Power Private Limited Vs Commissioner Central Excise And Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0031
Cenvat Credit Rules, 2004 — Rule 6, 6(3), 14Central Excise Act, 1944 — Section 11A(4)
Tribunals and Commissions11 Dec 2023Allowed
M/S Delhi Metro Rail Corporation Ltd Vs Commissioner Of Customs, Nhava Sheva-V
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0030
Customs Act, 1962 — Section 30, 41, 149
Tribunals and Commissions08 Dec 2023Allowed
M/S Carrier Airconditioning Refrigeration Ltd Vs Commissioner Of Service Tax, Amritsar
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0022
Export Of Service Rules, 2005 — Rule 3, 3(1)(iii), 3(2)(a), 3(3)Finance Act, 1994 — Section 65(19), 65(19)(iv), 75, 76, 77, 78
Tribunals and Commissions07 Dec 2023Disposed Of
Om Prakash Doshi, Proprietor M/S. Good Luck Impex And Others Vs Commissioner Of Customs (Port), Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0021
Tribunals and Commissions07 Dec 2023Allowed
Kabir Oldtex Vs Commissioner Of Customs, Export
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0020
Tribunals and Commissions07 Dec 2023Disposed Of
Chandra Kumar Jain Vs Commissioner Of Central Excise & Service Tax, Agra
Customs, Excise And Service Tax Appellate Tribunal · (2023) 12 CESTAT CK 0019
Customs, Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 22