Tribunals and Commissions28 Jul 2023Allowed
IFB Industries Limited Vs C.S.T.-Service Tax � Ahmedabad
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0053
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2023
447 judgments · page 13 of 23
Tribunals and Commissions28 Jul 2023Partly Allowed
M/s. Lakshami & Co Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0046
Customs Act, 1962 — Section 112(a), 125, 128A
Tribunals and Commissions28 Jul 2023Allowed
Tejinder Singh Makkar Vs C.C.E. & S.T.-Surat-II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0043
Central Excise Rules, 1944 — Rule 209ACustoms Act, 1962 — Section 112(b)
Tribunals and Commissions27 Jul 2023Allowed
M/S. Manaksia Limited Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0047
Cenvat Credit Rules, 2004 — Rule 3(7)(1), 3 (7)(a), 15(2)Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions27 Jul 2023Allowed
M/S Raj Inter Decor Private Limited Vs Commissioner Of Central Excise, And Service Tax, Delhi-III
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0045
Tribunals and Commissions27 Jul 2023Allowed
Nandji Mishra, Contractor Vs Commissioner Of Central Excise, Chandigarh-I
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0044
Finance Act, 1994 — Section 65(105)(zzzza), 97, 98Special Economic Zones Act, 2005 — Section 2(g), 26 (1)(e)
Tribunals and Commissions26 Jul 2023
M/S Bunty Money Transfer Vs Commissioner Of Central Excise And Service Tax-Ludhiana
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0052
Finance Act, 1994 — Section 73, 75, 76, 77, 78Finance Act, 2005 — Section 65(19), 65(105)(zzb)
Tribunals and Commissions26 Jul 2023Dismissed
M/S. Commissioner Of Customs Vs M/S. Natraj Interwoven Labels & Mfg. Co
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0051
Tribunals and Commissions26 Jul 2023Dismissed
Commissioner Of Customs Vs M/S. K.I. International Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0050
Tribunals and Commissions26 Jul 2023Dismissed
Intermark Shipping Agencies Pvt Limited Vs Commissioner Of Central Excise & ST, Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0049
Finance Act, 1994 — Section 65 (100), 73
Tribunals and Commissions26 Jul 2023Allowed
Pakona Engineers India Pvt. Limited Vs Commissioner Of Central Excise & ST, Vadodara-II
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0048
Service Tax Rules, 1994 — Rule 2(1)(d)(4)Taxation Of Services (Provided From Outside India And Received In India) Rules, 2006 — Rule 3, 3(2), 3(ii)Finance Act, 1994 — Section 65(105)(zz), 66A
Tribunals and Commissions24 Jul 2023Allowed
EID Parry (India) Ltd Vs Commissioner Of Central Tax
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0042
Cenvat Credit Rules, 2004 — Rule 2(l), 9(5), 9(6)
Tribunals and Commissions24 Jul 2023Dismissed
M/S Surendra Electricals Vs Principal Commissioner, Customs (Export)-New Delhi(Icd Tkd)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0041
Customs Valuation (Determination Of Value Of Imported Goods,) Rules 2007 — Rule 5, 12Customs Act, 1962 — Section 14, 17(5), 77, 54(1), 111, 111(l), 111(m), 112, 112(a)(ii), 114AA, 125, 125(1)
Tribunals and Commissions24 Jul 2023Allowed
M/S. Goyal MG Gases Pvt. Ltd Vs Commissioner Of GST & Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0040
Central Excise Act, 1944 — Section 2(f), 4, 11A(1), 11A(4), 11AC
Tribunals and Commissions24 Jul 2023Dismissed
Commissioner Of Customs Vs M/S.First Engineering Plastics India Pvt. Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0039
Tribunals and Commissions24 Jul 2023Dismissed
M/S.Sakthi Industrials Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 a CK 0001
Central Excise Rules, 1944 — Rule 173BCentral Excise Act, 1944 — Section 12B
Tribunals and Commissions24 Jul 2023Dismissed
Commissioner Of GST & Central Excise Vs M/S.Chemfab Alkalies Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0038
Central Excise Rules, 1944 — Rule 57, 57A, 57G
Tribunals and Commissions24 Jul 2023Allowed
Ample Construction Company Vs Commissioner Of Central Excise & ST, Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0037
Finance Act, 1994 — Section 65, 65(30a), 65(91a)
Tribunals and Commissions21 Jul 2023Dismissed
Commissioner Of Customs (Air) Vs M/S. Neotric Informatique Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0036
Tribunals and Commissions21 Jul 2023Allowed
M/S. Trade Wings Logistics India Pvt. Ltd Vs Commissioner Of Customs (Chennai-VIII)
Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0035
Customs Brokers Licensing Regulations, 2018 — Regulation 17Customs Brokers Licensing Regulations, 2013 — Section 19, 20