Customs Valuation (Determination Of Value Of Imported Goods) Rules, 2007 — Rule 4, 5,6, 7, 12Customs Brokers Licensing Regulations, 2013 — Regulation 11(d), 11(e), 11(n), 18, 20, 22, 20(7)Customs Act,1962 — Section 2(2), 14

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Tribunals and Commissions02 Aug 2023Allowed

Commissioner Of Customs (Port), Kolkata Vs M/S. Opel Exports And Others

Customs, Excise And Service Tax Appellate Tribunal · (2023) 08 CESTAT CK 0002

Customs Act, 1962 — Section 110, 110A

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Tribunals and Commissions01 Aug 2023Partly Allowed

Mridul Phukan Vs Commissioner Of Central Excise & Service Tax, Dibrugarh

Customs, Excise And Service Tax Appellate Tribunal · (2023) 08 CESTAT CK 0018

Finance Act, 1994 — Section 80

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Tribunals and Commissions01 Aug 2023Allowed

M/S. Verve Consulting Private Limited Vs Commissioner Of Central Excise & Service Tax, Bhubaneswar-I

Customs, Excise And Service Tax Appellate Tribunal · (2023) 08 CESTAT CK 0017

Central Excise Rules, 1944 — Rule 9(2)Finance Act, 1994 — Section 11A, 11A(1), 65(65), 65(105), 65(105)(r), 73

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Tribunals and Commissions01 Aug 2023Disposed Of

M/S. Intimate Fashions Pvt. Ltd Vs Commissioner Of GST & Central Excise

Customs, Excise And Service Tax Appellate Tribunal · (2023) 08 CESTAT CK 0016

Finance Act, 1994 — Section 65(30), 65(33), 65(36), 65(39), 65(53a), 65(75), 65(105)(zzzze), 66A, 73(2)Information Technology Act, 2000 — Section 2()(4), 2(1)(j), 2(1)(o), 2(1)(v)

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Tribunals and Commissions31 Jul 2023Allowed

M/S. Flemingo DFS Pvt. Ltd Vs Commissioner Of Customs, (Import)

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0060

Customs Act, 1962 — Section 23, 47, 58, 58(3), 59, 60, 127A, 127(C)(7)

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Tribunals and Commissions31 Jul 2023Allowed

M/S. Susee Auto Sales & Service (P) Ltd Vs Commissioner Of GST & Central Excise

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0059

Finance Act, 1994 — Section 65(104((c), 65(105)(zzzq), 73(1), 73(3), 74, 77,78

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Tribunals and Commissions31 Jul 2023Disposed Of

Commissioner Of Customs Vs Jayachandran

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0058

Customs Brokers Licensing Regulations, 2013 — Regulation 11(n)Customs Act, 1962 — Section 113, 114, 114AA

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Tribunals and Commissions31 Jul 2023Allowed

M/S. Unique Line Vs Principal Commissioner Of Customs

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0057

Customs Act, 1962 — Section 122A

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Tribunals and Commissions31 Jul 2023Allowed

Orbit Research Associates Private Limited Vs Commissioner Of Service Tax (Appeals-I)

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0056

Export Of Service Rules 2005 — Rule 1(2), 2(f), 3, 3(1), 3(1)(iii), 3(2), 3(2)(a)Place Of Provision Of Services Rules, 2012 — Rule 3, 9Service Tax Rules, 1994 — Rule 6A

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Tribunals and Commissions28 Jul 2023Allowed

Kalpataru Transmission Ltd Vs C.C.-Mundra

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0055

Customs Act, 1962 — Section 111(m), 112(a), 125

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Tribunals and Commissions28 Jul 2023Partly Allowed

Zydus Hospira Oncology Pvt Ltd Vs C.S.T.-Service Tax-Ahmedabad

Customs, Excise And Service Tax Appellate Tribunal · (2023) 07 CESTAT CK 0054

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