Tribunals and Commissions01 Nov 2021Allowed
Forum of Acrylic Fibre Manufactures (FAFM) Vs Union Of India And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0001
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 8 of 40
Tribunals and Commissions29 Oct 2021Dismissed
C.C.-Mundra Vs Balkrishna Industries Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0086
Customs Act, 1962 — Section 18, 18(2), 28(4), 111(m), 111(o), 112(a), 114A, 143
Tribunals and Commissions29 Oct 2021Allowed
M/s. Subbarow Apparels Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0083
Tribunals and Commissions29 Oct 2021Allowed
Sri Chamundeshwari Sugars Ltd. Vs Commissioner Of Central Tax, Mysuru Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0082
Central Excise Tariff Act, 1985 — Chapter 17
Tribunals and Commissions29 Oct 2021Allowed
M/s. Cleartrip Travel Service Pvt. Ltd. Vs Commissioner Of Central Excise , Mumbai-III
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0080
Finance Act, 1994 — Section 65A, 65(3), 65(48)(1), 65(4), 65(11)(o), 65(19), 65(87), 65(105)(l), 65(105)(zzb), 66, 67, 67(k), 73(1), 73(2), 75, 76, 77, 78Customs, Excise and Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 41Service Tax Rules, 1994 — Rule 6(7)
Tribunals and Commissions29 Oct 2021Allowed
Indian Oil Corporation Limited Vs Commissioner Of Central Excise And ST, Vadodara
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0075
Central Excise Tariff Act, 1985 — Chapter 27, 29Central Excise Act, 1944 — Section 2(f)
Tribunals and Commissions29 Oct 2021Dismissed
M/s Tarz Distribution India Pvt. Ltd. Vs Commissioner Of CGST, Bhiwandi
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0073
Central Excise Tariff Act, 1985 — Chapter 33Central Excise Act, 1944 — Section 2(f), 34Indian Evidence Act, 1872 — Section 56
Tribunals and Commissions29 Oct 2021Allowed
M/s. V.V. Mineral (100% EOU) Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0072
Central Excise Tariff Act, 1985 — Chapter 25Central Excise Act, 1944 — Section 4Finance Act, 1994 — Section 93A
Tribunals and Commissions29 Oct 2021Allowed
M/s Biocon Limited Vs Commissioner Of Central Tax, Bengaluru South Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0070
Customs Act, 1962 — Section 27
Tribunals and Commissions29 Oct 2021Allowed
M/s Spraying Systems India Private Limited Vs C.C.,C.E. And S.T-Commissioner Of Central Tax, Bangalore North West Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0069
Cenvat Credit Rules, 2004 — Rule 6(1), 6(2), 6(3A), 6(3), 6(3)(i)
Tribunals and Commissions29 Oct 2021Allowed
Sanstar Bio Polymers Limited Vs C.C.E. And S.T.-Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0064
Cenvat Credit Rules, 2004 — Rule 6, 6(3)
Tribunals and Commissions28 Oct 2021Allowed
M/s. Dr. Reddy�s Laboratories Ltd. Vs Commissioner Of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0085
Cenvat Credit Rules, 2004 — Rule 2(l), 3, 7Service Tax Rules, 1994 — Rule 4AFinance Act, 1994 — Section 66E
Tribunals and Commissions28 Oct 2021Allowed
M/s. Varad Fertilizers Pvt. Ltd. Vs Commissioner Of Central Excise, Nagpur
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0084
Finance Act, 1994 — Section 76, 77, 78, 80
Tribunals and Commissions28 Oct 2021Allowed
Reliance Industries Ltd Vs C.C.E. And S.T.-Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0081
Central Excise Rules, 1944 — Rule 2(f), 2(f)(i)
Tribunals and Commissions28 Oct 2021Disposed Of
M/s. S.K. Enterprises Vs Commissioner Of Customs New Customs House, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0079
Customs Tariff Act, 1975 — Section 3, 3(5)Customs Act, 1962 — Section 25(1)
Tribunals and Commissions28 Oct 2021Dismissed
M/s.Nikhil Thermoplast Ltd. Vs Commissioner Of CGST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0078
Central Excise Act, 1944 — Section 11B, 11BB
Tribunals and Commissions28 Oct 2021Dismissed
M/s. Ferryman Trading Company Vs Commissioner Of Customs (Appeals)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0076
Customs Act, 1962 — Section 110, 125Drugs and Cosmetic Act,1940 — Rule 21
Tribunals and Commissions28 Oct 2021Allowed
Pragati Cng And Anr. Vs C.C.E. And S.T.-Surat-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0074
Tribunals and Commissions28 Oct 2021Partly Allowed
M/s.KAAR Technologies Vs Commissioner Of GST And CE
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0071
Cenvat Credit Rules, 2004 — Rule 2(l), 15
Tribunals and Commissions28 Oct 2021Allowed
M/s. Green Agro Pack (P) Ltd. Vs Commissioner Of Central Tax, Bengaluru North West Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2021) 10 CESTAT CK 0068
Cenvat Credit Rules, 2005 — Rule 5