Tribunals and Commissions29 Nov 2021Dismissed
Commissioner Of Customs And Central Excise Vs Chowgule Education Society
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0082
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 4 of 40
Tribunals and Commissions29 Nov 2021Allowed
PLG Impex Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0081
Customs Act, 1962 — Section 12, 14, 17(5), 18, 108, 128A(3)Customs Tariff Act, 1975 — Chapter 48
Tribunals and Commissions26 Nov 2021Allowed
Hubergroup India Pvt Ltd Vs C.C.E. And S.T.-Daman
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0080
Cenvat Credit Rules, 2004 — Rule 9, 9(1), 9(1)(b), 10, 10(3)
Tribunals and Commissions26 Nov 2021Allowed
Shri Jaison James And Anr. Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0073
Customs Act, 1962 — Section 112
Tribunals and Commissions25 Nov 2021Allowed
M/s. Dow Chemicals International Pvt Ltd Vs Commissioner Of Service Tax-VII, Mumbai
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0090
Finance Act, 1994 — Section 65(105)(g), 65(105)(p), 65(105)(9), 65(105)(1), 65(105)(v), 65(105)(w), 65(105)(za), 65(105)(zm), 65(105)(zp), 65(105)(zy), 65(105)(zzd), 65(105)(zzg), 65(105)(zzh), 65(105)(zzi), 65(105)(zzk), 65(105)(zzq), 65(105)(zzr), 65(121), 68, 69, 70, 72A, 73, 73(1), 73(1A), 73(2), 75, 76, 76(1), 73(6)(i)(a), 77, 78Central Excise Act, 1944 — Section 2(b), 11A, 11AAIncome Tax Act, 1961 — Section 44AB, 142(2A)
Tribunals and Commissions25 Nov 2021Allowed
M/s. Dindigul Steel Rolling Mills P. Ltd. And Anr. Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0072
Central Excise Act, 1944 — Section 9D, 11A(2), 11ACCentral Excise Rules, 1944 — Rule 173QCentral Excise Rules, 2002 — Rule 25, 26
Tribunals and Commissions25 Nov 2021Allowed
M/s.Sterling Biotech Ltd. Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0071
Cenvat Credit Rules, 2004 — Rule 6(3)Central Excise Act, 1944 — Section 2(d)
Tribunals and Commissions25 Nov 2021Allowed
M/s Jovex International Vs Commissioner, Central Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0068
Central Excise Act, 1944 — Section 11BB, 35F, 35FF, 35EECentral Excise Tariff Act, 1985 — Chapter 33
Tribunals and Commissions24 Nov 2021Allowed
M/s Pearl Drinks Limited Vs C.G. And S.T. Jammu
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0079
Central Excise Act, 1944 — Section 11A
Tribunals and Commissions23 Nov 2021Disposed Of
Prakash Webtech Pvt.Ltd. Vs Commissioner Of CGST, Faridabad
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0078
Tribunals and Commissions23 Nov 2021Allowed
M/s. Rajindera Industries Vs Commissioner Of CGST, Jammu
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0077
Tribunals and Commissions23 Nov 2021Allowed
M/s. Jyothy Laboratories Vs Commissioner Of CGST, Jammu
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0076
Tribunals and Commissions23 Nov 2021Allowed
M/s. Modern Papers Vs Commissioner Of CGST, Jammu
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0075
Tribunals and Commissions23 Nov 2021Disposed Of
M/s Mercantile And Marine Services Vs Commissioner Of Customs, Cochin-cus
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0070
Customs Brokers Licensing Regulations, 2018 — Regulation 10(d), 10(e), 17
Tribunals and Commissions23 Nov 2021Dismissed
Commissioner Of Central Tax, Bengaluru East Vs M/s. Lenovo (India) Pvt Ltd
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0069
Cenvat Credit Rules, 2004 — Rule 2(m), 5, 6(2), 6(3), 6(3A), 6(3A)(c)(ii), 6(3A)(c)(iii), 7Service Tax Rules, 1994 — Rule 4A, 4(3A)Central Excise Rules, 2002 — Rule 9
Tribunals and Commissions23 Nov 2021Disposed Of
Rajeshwar Prasad R Dubey And Ors. Vs C.C.E. And S.T.-Daman
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0067
Central Excise Rules, 2002 — Rule 26
Tribunals and Commissions23 Nov 2021Dismissed
Rishabh Plast Industries Vs C.C.E. And S.T.-Daman
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0066
Finance Act, 1994 — Section 66E
Tribunals and Commissions23 Nov 2021Disposed Of
M/s Insecticides India Ltd Vs Commissioner Of C G And S T, Jammu
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0063
Tribunals and Commissions23 Nov 2021Partly Allowed
Principal Commissioner Of Customs (Port), Kolkata Vs M/s Kanha Electronics, Kolkata
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0057
Customs Act, 1962 — Section 17, 17(4), 46, 54, 77, 111, 111(d), 111(m), 112, 112(a)(ii), 125Bureau of Indian Standards Act, 1986 — Section 10, 10(p), 10(1)(p)Bureau of Indian Standards Rules, 1987 — Rule 13, 13(fa)
Tribunals and Commissions23 Nov 2021Partly Allowed
M/s. eShakti.com Private Limited Vs Commissioner Of G.S.T. And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 11 CESTAT CK 0047