COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2021

788 judgments · page 33 of 40

Tribunals and Commissions22 Mar 2021Partly Allowed

M/s. Royal Imports And Exports Vs Commissioner Of Customs

Customs, Excise And Service Tax Appellate Tribunal · (2021) 03 CESTAT CK 0063

Food Safety And Standards Act, 2006 — Section 25(1)(i)Food Safety And Standards (Food Products Standards And Food Additives) Regulations, 2011 — Regulation 2.3.55Customs Act, 1962 — Section 111, 111(d), 112, 112(a), 125