Tribunals and Commissions07 Jul 2021Allowed
M/s. Reetika Cable Vs Commissioner Of CGST, Chandigarhs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0044
Finance Act, 1994 — Section 66, 67, 72, 80
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 24 of 40
Tribunals and Commissions07 Jul 2021Allowed
M/s.Jai Balaji Industries Limited (Unit-V) Vs Commissioner Of Central Goods And Service Tax And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0005
Cenvat Credit Rules, 2004 — Rule 9(5)Central Excise Act, 1944 — Section 11AC(1)(C)
Tribunals and Commissions07 Jul 2021Allowed
M/s. Krishna Food Products And Ors. Vs Additional Commissioner Of CGST And C.EX
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0004
Cenvat Credit Rules, 2004 — Rule 2(m), 7(d)Central Excise Act, 1944 — Section 4ACentral Excise (Valuation) Rules 2000 — Rule 10A
Tribunals and Commissions06 Jul 2021Allowed
Nayara Energy Limited Vs C.C.E. And S.T.-Rajkot
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0014
Cenvat Credit Rules, 2004 — Rule 2(a)Central Excise Rules, 1944 — Rule 57A, 57AA, 57AB, 57B, 57AC(1), 57AK, 57J, 57QCentral Excise Rules, 2002 — Rule 9
Tribunals and Commissions05 Jul 2021Allowed
M/s. PVR Limited Vs Commissioner Of Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0003
Finance Act, 1994 — Section 65A, 65(75), 65(105)(zh), 73, 73(1), 73(6), 75, 78Central Excise Act, 1944 — Section 11A, 11AA
Tribunals and Commissions02 Jul 2021Allowed
M/s.Godrej And Boyce Mfg.Co. Ltd. Vs Commissioner Of GST And CE
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0011
Tribunals and Commissions01 Jul 2021Dismissed
M/s. Balamurugan Chemicals Private Limited Vs Commissioner Of G.S.T. And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0010
Cenvat Credit Rules, 2004 — Rule 3(5), 15(2)Central Excise Act, 1944 — Section 11AC, 11AC(1)(a)Central Excise Rules, 2002 — Rule 4, 8, 8(1), 12
Tribunals and Commissions01 Jul 2021Allowed
Deputy General Manager (Finance), Southern Regional Office, M/s. Indian Oil Corporation Limited Vs Commissioner Of G.S.T. And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0009
Central Excise Act, 1944 — Section 11BFinance Act, 1994 — Section 93A
Tribunals and Commissions01 Jul 2021Dismissed
M/s. Aurobindo Pharma Limited Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0008
Customs Act, 1962 — Section 27
Tribunals and Commissions01 Jul 2021Allowed
M/s Sun Art Exporter Vs Commissioner Of Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0002
Tribunals and Commissions01 Jul 2021Allowed
M/s Maa Santoshi Tobacco Co. Vs Commissioner, Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 07 CESTAT CK 0001
Customs Act, 1962 — Section 110Central Excise Act, 1944 — Section 11AC, 12, 14Central Excise Rules, 2002 — Rule 11, 25
Tribunals and Commissions30 Jun 2021Allowed
M/s. Castrol India Limited Vs Commissioner Of CGST And CX, Kolkata South Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0060
Cenvat Credit Rules, 2004 — Rule 2(e), 6(2), 6(3), 6(3A), 6(3)(b)(i), 6(5)
Tribunals and Commissions30 Jun 2021Allowed
M/s. Jaihind Traders Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0059
Tribunals and Commissions30 Jun 2021Allowed
EYGBS (India) LLP Vs Commissioner Of Central Tax, Bengaluru East
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0056
Service Tax Rules, 1994 — Rule 6ACenvat Credit Rules, 2004 — Rule 7Special Economic Zones Act, 2005 — Section 51
Tribunals and Commissions30 Jun 2021Allowed
Shubh Labh Reality Limited Vs Commissioner, Central Goods And Service Tax And Central Excise, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0054
Finance Act, 1994 — Section 65, 65(105)(zzq), 65(105)(zzzh), 66E , 66E(b), 73, 75, 78Taxation Rules, 2011 — Rule 3
Tribunals and Commissions29 Jun 2021Allowed
M/s.TVS Supply Chain Solutions Ltd Vs Commissioner Of GST And CE
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0058
Cestat (Procedure) Rules, 1982 — Rule 40, 41
Tribunals and Commissions29 Jun 2021Partly Allowed
M/s. Addison And Co. Limited Vs Commissioner Of G.S.T. And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0057
Central Excise Tariff Act, 1985 — Chapter 87Cenvat Credit Rules, 2004 — Rule 2(1), 14, 15(1)Central Excise Act, 1944 — Section 11AC(1)(a)
Tribunals and Commissions29 Jun 2021Allowed
M/s Borana Pumps Vs Commissioner Of Central Goods And Service Tax, Customs And Central Excise, Jodhpur-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0053
Tribunals and Commissions29 Jun 2021Allowed
M/s.SA Impex Vs Commissioner Of Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0052
Tribunals and Commissions29 Jun 2021Allowed
Rayban Sun Optics India Pvt. Ltd. Vs Commissioner Of Central Excise And CGST
Customs, Excise And Service Tax Appellate Tribunal · (2021) 06 CESTAT CK 0051
Cenvat Credit Rules, 2004 — Rule 3, 4, 7Central Excise Act, 1944 — Section 11B, 11B(2), 11D(1), 11B(ec)