COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2021

788 judgments · page 21 of 40

Tribunals and Commissions03 Aug 2021Allowed

M/s. NSSL Pvt. Ltd. Vs Commissioner Of Central Excise CGST And central excise, Nagpur -I

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0089

Central Excise Tariff Act, 1985 — Chapter 84, 87Central Goods and Services Tax, 2017 — Section 142(8)(a), 144(3)Central Excise Act, 1944 — Section 11B(2)

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Tribunals and Commissions03 Aug 2021Disposed Of

Commissioner Of Customs Vs M/s. India Land And Properties Limited And Anr.

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0061

Customs Act, 1962 — Section 25, 111(o)

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Tribunals and Commissions03 Aug 2021Dismissed

Commissioner Of Central Excise And Service Tax Vs M/s.C-Dot Alcatel Lucent Research Centre (P) Ltd.

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0060

Cenvat Credit Rules, 2004 — Rule 5

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Tribunals and Commissions03 Aug 2021Allowed

BEML Ltd. Vs Commissioner Of Central Excise, Customs And Service Tax, Bangalore-LTU

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0038

Central Excise Tariff Act, 1985 — Chapter 84, 87Cenvat Credit Rules, 2004 — Rule 14, 15(2)

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Tribunals and Commissions03 Aug 2021Allowed

M/s. ABB Limited Vs Commissioner Of Central Excise, Customs And Service Tax, BANGALORE-LTU

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0037

li>Central Excise Tariff Act, 1985 — Chapter 85Finance Act, 1994 — Section 65(105)Cenvat Credit Rules, 2004 — Rule 2(e), 6

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Tribunals and Commissions03 Aug 2021Allowed

Comfort Night Linen Products And Anr. Vs Commissioner Of Central Tax And Central Excise, Calicut

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0030

Finance Act, 2017 — Section 104Central Excise Act, 1944 — Section 11BFinance Act, 1944 — Section 66B, 83, 104

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Tribunals and Commissions03 Aug 2021Allowed

Workplace Options Pvt Ltd Vs Commissioner Of Central Tax, Bengaluru East

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0029

Cenvat Credit Rules, 2004 — Rule 2(h), 5Central Excise Act, 1944 — Section 11B, 11B(1), 11BB

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Tribunals and Commissions03 Aug 2021Allowed

Gemscab Industries Ltd Vs Commissioner, Central Goods And Service Tax

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0008

Cenvat Credit Rules, 2004 — Rule 3, 14Central Excise Act, 1944 — Section 57A(1)

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Tribunals and Commissions03 Aug 2021Allowed

M/s.A.M. Products Vs Commissioner Of Customs

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0007

Central Excise Act, 1944 — Section 11B, 11BB, 11B(2)Pan Masala Packing Machine (Capacity Determination and Collection of duty) Rules, 2016 — Rule 10

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Tribunals and Commissions03 Aug 2021Allowed

M/s. Rajdhani Craft Vs Commissioner Central Goods And Service Tax

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0006

Central Excise Act, 1944 — Section 11B, 11B(B)(ec), 35E

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Tribunals and Commissions03 Aug 2021Allowed

M/s Rainbow Logistics Vs Commissioner Of Customs

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0005

Customs Act, 1962 — Section 114A, 114AA, 128, 129(E), 129E(i)

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Tribunals and Commissions03 Aug 2021Allowed

Minda D-Ten Private Limited Vs Commissioner Of Customs (Import)

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0004

Customs Tariff Act,1975 — Heading No. 8409, 8431, 8448, 8466, 8473, 8503, 8522, 8529, 8538, 8517

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Tribunals and Commissions03 Aug 2021Dismissed

Sunbeam Light Weighing Solutions Pvt Ltd Vs Commissioner Of Central Excise Central Goods And Service Tax, Alwar

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0003

Central Excise Act, 1944 — Section 11A

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Tribunals and Commissions03 Aug 2021Allowed

Dalas Biotech Ltd Vs Commissioner Of Central Excise Central Goods And Service Tax, Alwar

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0002

Cenvat Credit Rules 2002 — Rule 4(5), 4(5)(a)

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Tribunals and Commissions02 Aug 2021Dismissed

M/s.Dynamatics Technologies Ltd. Vs Commissioner Of GST And Central Excise

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0059

Central Excise Act, 1944 — Section 11B

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Tribunals and Commissions02 Aug 2021Partly Allowed

Coastal Housing (Prop Krishnaraja Mayya) Vs Commissioner Of Central Excise And Central Tax, Mangalore Commissionerate

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0028

Income Tax Act, 1961 — Section 73(1), 171(6)

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Tribunals and Commissions02 Aug 2021Dismissed

Commissioner, Central Excise And Service Tax Vs M/s Gas Authority Of India

Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0001

Central Excise Tariff Act, 1985 — Chapter 27, Heading No. 2709, 2710Central Excise Act, 1944 — Section 11A, 11A(1), 11AA, 11AB, 11ACFinance Act, 2001 — Section 136

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Tribunals and Commissions30 Jul 2021Allowed