Tribunals and Commissions27 Aug 2021Allowed
Hawkins Cookers Limited Vs C.C.E. And S.T., Ludhiana
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0119
Central Excise Act, 1944 — Section 4, 4A, 4(1)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 16 of 40
Tribunals and Commissions27 Aug 2021Allowed
M/s Enexco Teknologies India Limited Vs Commissioner, Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0118
Finance Act, 1994 — Section 65(105)(g), 65(105)(zzd), 65(105)(zzg), 68, 73, 75, 76, 77, 78Cenvat Credit Rules, 2004 — Rule 16
Tribunals and Commissions27 Aug 2021Allowed
M/s Tal Manufacturing Solutions Limited Vs C.C.E. And S.T.-Nagpur
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0105
Tribunals and Commissions27 Aug 2021Dismissed
Commissioner Of Customs Vs M/s.S.P Associates And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0085
Customs Act, 1962 — Section 2(39), 49, 111(d), 111(m), 112, 112(a), 117, 125, 129C, 129ECentral Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 28C, 41Indian Penal Code, 1860 — Rule Section 193, 196, 228Code of Criminal Procedure, 1973 — Section 195, Chapter XXVI
Tribunals and Commissions27 Aug 2021Allowed
Satyam Cineplexes Ltd. Vs Principal Commissioner Of Service Tax, Delhi-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0036
Finance Act, 1994 — Section 65(90a), 65(105)(zzzz), 66E(a), 66F(3)(b), 66D(g)Valuation Rules, 1975 — Rule 7
Tribunals and Commissions26 Aug 2021Disposed Of
M/s R D Contractors And Consultants Vs Commissioner Of CE And ST, Panchkula
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0117
Finance Act, 1994 — Section 73, 73A
Tribunals and Commissions26 Aug 2021Allowed
M/s Anil Polymers Pvt Ltd. Vs CCE, Aurangabad
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0104
Central Excise Act, 1944 — Section 11A, 11AC
Tribunals and Commissions26 Aug 2021Partly Allowed
K. Balakrishnan And Anr. Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0077
Tribunals and Commissions26 Aug 2021Allowed
S And S Technocraft P Ltd Vs Commissioner, Central Goods And Service Tax Commissionerate
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0035
Customs Act, 1962 — Section 27, 129, 129ECentral Excise Act, 1944 — Section 11B, 35F, 35FF
Tribunals and Commissions25 Aug 2021Allowed
M/s. Gates Unitta India Company Pvt. Ltd. Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0084
Central Excise Tariff Act, 1985 — Chapter 40, 84, 87Cenvat Credit Rules, 2004 — Rule 9(1)
Tribunals and Commissions25 Aug 2021Disposed Of
M/s. Vinoth Shipping Services Vs Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0083
Finance Act, 1994 — Section 68, 76, 77, 78
Tribunals and Commissions25 Aug 2021Allowed
M/s. Lindstrom Services India Pvt. Ltd. Vs Principal Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0082
Tribunals and Commissions25 Aug 2021Allowed
M/s. Caress Industries Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0081
Central Excise Act, 1944 — Section 11A, 11A(4)
Tribunals and Commissions25 Aug 2021Allowed
M/s.Bestech Hospitalities Pvt. Ltd. Vs Commissioner Of Customs (Import), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0034
Customs Act, 1962 — Section 111, 112
Tribunals and Commissions25 Aug 2021Allowed
M/s. Chittor Polyfab Ltd. Vs Commissioner Of Central Excise, Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0033
Cenvat Credit Rules, 2004 — Rule 2(1), 2(1)(i), 3Central Excise Act, 1944 — Section 2(h), 4Sale of Goods Act, 1930 — Section 4, 19, 26
Tribunals and Commissions25 Aug 2021Dismissed
M/s Darvesh Enterprises Vs Commissioner, Central Excise (Appeals)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0032
Finance Act, 1994 — Section 85(3A)Central Excise Act, 1944 — Section 35, 35(1)
Tribunals and Commissions24 Aug 2021Allowed
M/s Pulsar Rubber Manufacturing Co.Pvt. Ltd. Vs Commissioner Of Central Excise, Kolkata III
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0126
Cenvat Credit Rules, 2004 — Rule 4(4)Income Tax Act, 1961 — Section 154
Tribunals and Commissions24 Aug 2021Allowed
Ludhiana Beverages Pvt.Ltd. Vs CCE And ST, Ludhiana
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0116
Central Excise Act, 1944 — Section 2(h), 4, 4AFinance Act, 1994 — Section 65 (121)
Tribunals and Commissions24 Aug 2021Allowed
M/s. Shree Annam Chemicals (P) Ltd. Vs Commissioner Of GST And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0080
Central Excise Act, 1944 — Section 11C
Tribunals and Commissions24 Aug 2021Allowed
M/s. Hi-Tec Corporation Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 08 CESTAT CK 0079
Customs Act, 1962 — Section 28, 28(4)