COURT ARCHIVE

Armed Forces Tribunal judgments

963 judgments · page 36 of 49

Tribunals and Commissions04 Dec 2019Dismissed

Azam Ansari Vs Union Of India And Others

Armed Forces Tribunal · (2019) 12 AFT CK 0029

Armed Forces Tribunal Act, 2007 — Section 14, 15(2), 31Air Force Rules, 1969 — Rule 16Pension Regulations For The Air Force, 1961 — Regulation 16, 102, 102(a), 216(2)