Tribunals and Commissions02 Dec 2019Allowed
Uma Shankar Ram Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0021
Armed Forces Tribunal Act, 2007 — Section 14
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 37 of 49
Tribunals and Commissions02 Dec 2019Allowed
Satish Kr Prabhakar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0020
Tribunals and Commissions02 Dec 2019Dismissed
S.K. Punia Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0019
Tribunals and Commissions02 Dec 2019Allowed
Udal Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions29 Nov 2019Allowed
Vinod Prakash Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0031
Armed Forces Tribunal Act, 2007 — Section 14Pension Regulations For The Air Force, 1961 — Rule 114(a)Pension Regulations For The Navy, 1964 — Rule 82(a)
Tribunals and Commissions29 Nov 2019Allowed
Raghu Bansh Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0029
Tribunals and Commissions29 Nov 2019Allowed
V.P. Shantha Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0028
Tribunals and Commissions29 Nov 2019Dismissed
Vikal Sahni Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0017
Tribunals and Commissions28 Nov 2019Disposed Of
Jai Bhagwan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0032
Tribunals and Commissions28 Nov 2019Allowed
Tilak Raj Salgotra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0024
Tribunals and Commissions28 Nov 2019Allowed
Suresh Kunhiraman Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0023
Tribunals and Commissions28 Nov 2019Disposed Of
Parmod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0022
Tribunals and Commissions27 Nov 2019Disposed Of
C Nageshwar Rao Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0030
Tribunals and Commissions27 Nov 2019Allowed
B.P. Bhagat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0026
Tribunals and Commissions27 Nov 2019Disposed Of
Davinder Choudhary Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0025
Armed Forces Tribunal Act, 2007 — Section 21, 22, 22(1)
Tribunals and Commissions27 Nov 2019Dismissed
Praveen Bhat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0007
Armed Forces Tribunal Act, 2007 — Section 14Air Force Act, 1950 — Section 27
Tribunals and Commissions27 Nov 2019Dismissed
J V George Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0006
Tribunals and Commissions26 Nov 2019Allowed
Mirayappalli Karuna Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0014
Tribunals and Commissions26 Nov 2019Allowed
Jaisankar Govindaraj Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0013
Tribunals and Commissions26 Nov 2019Allowed
Girdhari Lal Kumawat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0012