Tribunals and Commissions13 Dec 2019Dismissed
S T Upasani Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0051
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 35 of 49
Tribunals and Commissions13 Dec 2019Disposed Of
Amir Ahmed Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0012
Tribunals and Commissions13 Dec 2019Allowed
Sujoy Ranjan De Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0046
Tribunals and Commissions13 Dec 2019Allowed
Parmali Devi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0045
Tribunals and Commissions13 Dec 2019Allowed
P. Sri Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0044
Tribunals and Commissions13 Dec 2019Allowed
Ram Prakash Mourya Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0043
Tribunals and Commissions12 Dec 2019Allowed
Khagesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0010
Tribunals and Commissions11 Dec 2019Allowed
Gangadharan Puthalath Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0060
Tribunals and Commissions11 Dec 2019Dismissed
Pawan Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0007
Army Act, 1950 — Section 63, 39(a)Army Rules, 1954 — Section 13, Rule 13 (I)(ii)(a), 13(3)
Tribunals and Commissions11 Dec 2019Allowed
Shiv Pal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0003
Tribunals and Commissions11 Dec 2019Allowed
Ram Prasad Ahirwar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0002
Tribunals and Commissions11 Dec 2019Allowed
Laxman Pandey Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0001
Tribunals and Commissions11 Dec 2019Allowed
Ambekar Santosh Pralhadrao Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0047
Tribunals and Commissions11 Dec 2019Allowed
Manmohan Singh Rawat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0035
Tribunals and Commissions11 Dec 2019Allowed
Shesh Mani Tripathi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0033
Tribunals and Commissions10 Dec 2019Allowed
Yogandar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0005
Tribunals and Commissions10 Dec 2019Allowed
Om Prakash Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0004
Tribunals and Commissions10 Dec 2019Allowed
Naveen Arora Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0038
Tribunals and Commissions10 Dec 2019Allowed
Chakkungal Prabhalcaran Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0036
Tribunals and Commissions09 Dec 2019Dismissed
V.K. Thakur Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0059