Tribunals and Commissions03 Jan 2020Allowed
Mohandas Aniyathodiyil Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0001
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 34 of 49
Tribunals and Commissions02 Jan 2020Disposed Of
Devender Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0041
Tribunals and Commissions02 Jan 2020Allowed
Chandra Kant Jha Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0037
Tribunals and Commissions02 Jan 2020Allowed
Anil Kumar B Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0031
Tribunals and Commissions02 Jan 2020Allowed
Karra Balaraj Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Jan 2020Allowed
Thiraviram K Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0004
Tribunals and Commissions24 Dec 2019Disposed Of
Arindam Chatterjee Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0057
Tribunals and Commissions24 Dec 2019Dismissed
R. Kannan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0056
Tribunals and Commissions24 Dec 2019Disposed Of
Gautam Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0054
Tribunals and Commissions24 Dec 2019Disposed Of
Manoj Kumar Chaudhary Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0052
Tribunals and Commissions23 Dec 2019Allowed
Partap Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0048
Tribunals and Commissions23 Dec 2019Allowed
Yaduraj Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0014
Tribunals and Commissions20 Dec 2019Dismissed
Harjinder Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0009
Tribunals and Commissions19 Dec 2019Allowed
Satya Prakash Goel Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0050
Tribunals and Commissions19 Dec 2019Allowed
Nanjappan Ponnusamy Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0049
Tribunals and Commissions19 Dec 2019Allowed
Omi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0011
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Dec 2019Allowed
Vyomika Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0008
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Dec 2019Disposed Of
Arvind Sahni Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0055
Tribunals and Commissions17 Dec 2019Dismissed
Manoj Kumar Poonia Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Dec 2019Disposed Of
Sawai Singh Shekhawat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0013