Tribunals and Commissions23 Jan 2020Allowed
Lalita Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0050
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 32 of 49
Tribunals and Commissions23 Jan 2020Allowed
Umashankar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0048
Tribunals and Commissions23 Jan 2020Allowed
Naresh Kaushik Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0018
Tribunals and Commissions23 Jan 2020Allowed
Mool Chand Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0014
Tribunals and Commissions23 Jan 2020Dismissed
Rajeev Sen Roy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0008
Tribunals and Commissions22 Jan 2020Dismissed
Ram Chander Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0013
Armed Forces Tribunal Act, 2007 — Section 31(1), 14Army Rules, 1954 — Rule 13, 13(3)I(ii), 13(3)II(ii), 13(3)III(iii), 13(3)III(iii)(a)
Tribunals and Commissions22 Jan 2020Dismissed
R.P. Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0009
Armed Forces Tribunal Act, 2007 — Section 31(1)
Tribunals and Commissions21 Jan 2020Allowed
M.S. Kadhiresan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0045
Tribunals and Commissions21 Jan 2020Allowed
Utpal Kumar Biswas Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0044
Tribunals and Commissions21 Jan 2020Disposed Of
V.M. Johnny Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0017
Tribunals and Commissions21 Jan 2020Allowed
Sanjay Kumar Das Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0015
Tribunals and Commissions21 Jan 2020Disposed Of
Pradeep Singh Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0012
Tribunals and Commissions20 Jan 2020Dismissed
Naresh Chander Badhani Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0025
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions20 Jan 2020Dismissed
K.K. Chaurasia Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0019
Tribunals and Commissions17 Jan 2020Disposed Of
Shiv Kumar Sharrna Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0026
Tribunals and Commissions17 Jan 2020Disposed Of
T.I. Punnen Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0016
Tribunals and Commissions16 Jan 2020Dismissed
Indra Dev Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0052
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions15 Jan 2020Dismissed
Ran Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0068
Tribunals and Commissions15 Jan 2020Division Bench
Clement Robert Pawar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0028
Armed Forces Tribunal Act, 2007 — Section 22
Tribunals and Commissions15 Jan 2020Allowed
Ajitha Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 01 AFT CK 0020