COURT ARCHIVE

Armed Forces Tribunal judgments

963 judgments · page 31 of 49

Tribunals and Commissions31 Jan 2020Allowed

Jai Chand Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0064

Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 26Army Rules, 1954 — Rule 5, 9, 13, 13(3)III(v), 14(b), 14(c)

Tribunals and Commissions31 Jan 2020Disposed Of

Baljeet Singh Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0061

Armed Forces Tribunal Act, 2007 — Section 14

Tribunals and Commissions31 Jan 2020Disposed Of

Jitender Kumar Sharma Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0057

Tribunals and Commissions30 Jan 2020Allowed

K Sukumaran Nair Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0062

Tribunals and Commissions30 Jan 2020Allowed

Parameswar Mallick Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0059

Tribunals and Commissions30 Jan 2020Allowed

Surender Singh Rana Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0058

Tribunals and Commissions30 Jan 2020Allowed

Adapa Jogi Reddy Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0056

Tribunals and Commissions30 Jan 2020Allowed

Gajendran Boopalan Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0055

Tribunals and Commissions29 Jan 2020Dismissed

Gautam Sanyal Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0066

Army Act, 1950 — Section 52(f)

Tribunals and Commissions29 Jan 2020Disposed Of

R.K. Chand Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0063

Tribunals and Commissions29 Jan 2020Allowed

Shepal Bhal Chandra Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0060

Tribunals and Commissions29 Jan 2020Dismissed

Prashant Yadav Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0054

Tribunals and Commissions29 Jan 2020Disposed Of

Devender Kumar Anand Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0053

Pension Regulations For The Army, 1961 — Regulation 173

Tribunals and Commissions29 Jan 2020Allowed

C. Jaya Kumar Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0046

Tribunals and Commissions28 Jan 2020Dismissed

Darshan Kumar Arora And Others Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0065

Tribunals and Commissions28 Jan 2020Disposed Of

Satya Prasad Nawani Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0049

Tribunals and Commissions24 Jan 2020Dismissed

Keti Bhogeswar Rao And Others Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0043

Tribunals and Commissions24 Jan 2020Dismissed

Ajay Dogra Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0011

Armed Forces Tribunal Act, 2007 — Section 31(1)

Tribunals and Commissions24 Jan 2020Dismissed

Vikram Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0010

Armed Forces Tribunal Act, 2007 — Section 14Air Force Rules, 1969 — Section 15(2)(g)(ii)

Tribunals and Commissions23 Jan 2020Allowed

Chinta Anjaneya Reddi Vs Union Of India And Others

Armed Forces Tribunal · (2020) 01 AFT CK 0051