Tribunals and Commissions11 Feb 2020Allowed
Nagappan Nataraj Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0024
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 30 of 49
Tribunals and Commissions11 Feb 2020Allowed
Kausar Ali Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0023
Tribunals and Commissions11 Feb 2020Allowed
Lalit Ram Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0022
Tribunals and Commissions11 Feb 2020
Krishana Kumar Gaurh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0021
Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions11 Feb 2020
Balramji Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0020
Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions11 Feb 2020Disposed Of
Kanwarjit Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0019
Tribunals and Commissions11 Feb 2020
Ram Kishan Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0015
Tribunals and Commissions11 Feb 2020Dismissed
Ram Naresh Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0012
Tribunals and Commissions10 Feb 2020Disposed Of
Porandla Suresh Kumar Patel Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0052
Tribunals and Commissions10 Feb 2020Dismissed
Manisha Thakur Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0011
Tribunals and Commissions06 Feb 2020Disposed Of
Union Of India And Others Vs Satbir Singh
Armed Forces Tribunal · (2020) 02 AFT CK 0064
Indian Penal Code, 1860 — Section 354Navy Act, 1957 — Section 77(2)
Tribunals and Commissions05 Feb 2020Dismissed
Rajiv Narain Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14, 31(1)
Tribunals and Commissions05 Feb 2020Disposed Of
Harmeet Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0005
Tribunals and Commissions05 Feb 2020Dismissed
Suruchi Katiyar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 3(o)
Tribunals and Commissions05 Feb 2020Disposed Of
Raj Kumar Nagar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0001
Tribunals and Commissions04 Feb 2020
V.S. Tomar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0025
Tribunals and Commissions04 Feb 2020Allowed
Sudhakar Tukaram Rudrakar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0008
Tribunals and Commissions04 Feb 2020Allowed
Rathindra Nath Roy Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0007
Tribunals and Commissions04 Feb 2020Disposed Of
Resham Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0004
Tribunals and Commissions04 Feb 2020Allowed
Bijendra Singh Kushwah Vs Union Of India And Others
Armed Forces Tribunal · (2020) 02 AFT CK 0002
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(2)(A), 13(3)(III)(v)