COURT ARCHIVE

Armed Forces Tribunal judgments

963 judgments · page 38 of 49

Tribunals and Commissions19 Nov 2019Dismissed

Kavita Vs Union Of India And Others

Armed Forces Tribunal · (2019) 11 AFT CK 0001

Armed Forces Tribunal Act, 2007 — Section 14Pension Regulations For The Army, 2008 — Regulation 105(a)
Tribunals and Commissions13 Nov 2019Allowed

Sham Das D Vs Union Of India And Others

Armed Forces Tribunal · (2019) 11 AFT CK 0034

Armed Forces Tribunal Act, 2007 — Section 14, 31Central Administrative Tribunals Act, 1985 — Section 14Army Rules, 1954 — Rule 147(A)