Key Wills Judgement
Rani Purnima Debi & Anr. v. Kumar Khagendra Narayan Deb & Anr.: Supreme Court Rejects Suspicious Will Despite Registration
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120 articles
Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors.: Supreme Court Declines Probate of Suspicious Will In Landmark Judgement
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Key Wills Judgement
Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee & Ors.: Supreme Court Upholds Probate of 1943 Will
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Key Wills Judgement
Indu Bala Bose & Ors. (Smt.) v. Manindra Chandra Bose & Anr.: Supreme Court Confirms Validity of Will Despite Alleged Suspicions
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Key Wills Judgement
Malkani (Smt.) v. Jamadar & Ors.: Supreme Court Upholds Validity of Will Amid Fraud Allegations
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Key Wills Judgement
Kalyan Singh, London Trained Cutter, Johri Bazar, Jaipur v. Smt. Chhoti & Ors.: Supreme Court Upholds Darjee Community’s Ownership of Baghichi Darjian
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Key Wills Judgement
Ram Piari v. Bhagwant & Ors.: Supreme Court Invalidates Suspicious Will Favouring Nephews
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Key Wills Judgement
Malayammal & Ors. v. A. Malayalam Pillai & Ors.: Supreme Court Clarifies Validity of Endowment in Will
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Key Wills Judgement
Guro (Smt) v. Atma Singh & Others: Supreme Court Rejects Disputed Will
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Court News
Kashibai & Anr. v. Parwatibai & Ors.: Supreme Court Restores Plaintiffs’ Half Share in Partition Dispute
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Court News
Dr Mahesh Chand Sharma v. Raj Kumari Sharma (Smt) & Ors.: Supreme Court Rules on Partition of Doctor’s Lane Property
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Court News
Sri Mahaliamman Temple & Vigneswarar Koil v. Vijayammal (Dead) by LRs.: Supreme Court Balances Temple Dedication with Heirs’ Ownership
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