Court News
Supreme Court Orders Full Trial in Will Dispute in case of Vikrant Kapila v. Pankaja Panda
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Succession Law IndiaClear topic ×
83 articles
Key Wills Judgement
Uma Devi Nambiar & Others v. T.C. Sidhan (Dead) through LRs: Supreme Court Limits Scope of Summary Succession Proceedings
Read article ↗
Key Wills Judgement
Crystal Developers & Others v. Asha Lata Ghosh & Others: Supreme Court Validates Executor’s Sale Despite Revoked Probate
Read article ↗
Key Wills Judgement
Meenakshiammal (Dead) through LRs & Others v. Chandrasekaran & Another: Supreme Court Upholds Genuine Will of Siva
Read article ↗
Key Wills Judgement
Mathew Oommen v. Suseela Mathew: Supreme Court Upholds Authenticity of Handwritten Will
Read article ↗
Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
Read article ↗
Court News
Yumnam Ongbi Tampha Ibema Devi v. Yumnam Joykumar Singh & Others: Supreme Court Rejects Will as Unproved, Upholds High Court’s Findings
Read article ↗
Court News
Bhag Singh v. Jaskirat Singh & Ors.: Supreme Court Remits Case for Reconsideration of Wills, Restores Opportunity for Full Adjudication
Read article ↗
Court News
Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine
Read article ↗
Court News
S.R. Srinivasa & Ors. v. S. Padmavathamma: Supreme Court Rules Will Not Proved, Property Reverts to Mother’s Heirs
Read article ↗
Court News
K. Naina Mohamed (Dead) Through LRs. v. A.M. Vasudevan Chettiar (Dead) Through LRs. & Ors.: Supreme Court Upholds Validity of Restrictive Clause in Will, Dismisses Appeal
Read article ↗
Court News
Gopal Swaroop v. Krishna Murari Mangal & Ors.: Supreme Court Restores Validity of Will, Upholds Son’s Exclusive Inheritance Rights
Read article ↗