Court News
Gurcharan Singh & Ors v. Angrez Kaur & Anr: Supreme Court Upholds Consent Decree, Validates Will and Settlement
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
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Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
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Court News
Jagmail Singh & Anr v. Karamjit Singh & Ors: Supreme Court Allows Secondary Evidence of Lost Will
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Court News
Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance
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Supreme Court to Review Bihar Prohibition Law: Can Police Enter Homes for Alcohol Tests?
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Delhi High Court: ED Can Attach Pre-PMLA Properties If Possession Continues
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Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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Court News
Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
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Court News
Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
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Court News
Supreme Court Allows Judicial Review of Confirmed Auction Sales
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