Key Wills Judgement
Supreme Court Declares GPA Sales Invalid in Suraj Lamp & Industries Pvt. Ltd. v. State of Haryana, Mandates Registered Deeds for Property Ownership
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51 articles
Key Wills Judgement
Supreme Court Restores 1992 Will in Mahesh Kumar v. Vinod Kumar, Upholds Sole Legatee in Landmark Inheritance Case
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Key Wills Judgement
Supreme Court Upholds 1932 Will in Uma Sashi Devi v. Dibakar Banerjee, Ends Family Estate Battle
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Key Wills Judgement
Lakshmi Amma & Anr. v. Talengalanarayana Bhatta & Anr.: Supreme Court Declares Settlement Deed Void for Undue Influence
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Key Wills Judgement
Karmi v. Amru & Ors.: Supreme Court Rules Widow Held Only Life Estate, Not Absolute Ownership
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Key Wills Judgement
Sushila Devi v. Pandit Krishna Kumar Missir & Ors.: Supreme Court Upholds Will as Genuine, Dismisses Appeal
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Key Wills Judgement
Moonga Devi & Ors. v. Radha Ballabh: Supreme Court Orders Fresh Hearing on Disputed Will
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Key Wills Judgement
Pushpavathi & Ors. v. Chandraraja Kadamba & Ors.: Supreme Court Affirms Validity of Will, Upholds Beneficiaries’ Rights
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Key Wills Judgement
Malayammal & Ors. v. A. Malayalam Pillai & Ors.: Supreme Court Upholds Validity of Charitable Endowment, Strikes Down Samadhi Construction
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Key Wills Judgement
Indu Bala Bose & Ors. (Smt.) v. Manindra Chandra Bose & Anr.: Supreme Court Confirms Validity of Will Despite Alleged Suspicions
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Key Wills Judgement
Malkani (Smt.) v. Jamadar & Ors.: Supreme Court Upholds Validity of Will Amid Fraud Allegations
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Key Wills Judgement
Ram Piari v. Bhagwant & Ors.: Supreme Court Invalidates Suspicious Will Favouring Nephews
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