Key Wills Judgement
A. Kamala Bai (D) Thr. Lrs. v. B. Kanna Rao (D) Thr. Lrs.: Supreme Court Dismisses Appeal Over Unproven Will
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31 articles
Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors.: Supreme Court Declines Probate of Suspicious Will In Landmark Judgement
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Key Wills Judgement
Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee & Ors.: Supreme Court Upholds Probate of 1943 Will
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Key Wills Judgement
Pushpavathi & Ors. v. Chandraraja Kadamba & Ors.: Supreme Court Affirms Validity of Will, Upholds Beneficiaries’ Rights
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Key Wills Judgement
Ramabai Padmakar Patil (Dead) through LRs & Ors v. Rukminibai Vishnu Vekhande & Ors — Supreme Court Upholds Will but Limits Extent
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Key Wills Judgement
Bharpur Singh & Ors. v. Shamsher Singh: Supreme Court Reasserts Strict Proof of Wills
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Court News
Shakuntala Bai and Others v. Mahaveer Prasad: Supreme Court Validates 1978 Will
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Court News
Jagmail Singh & Anr v. Karamjit Singh & Ors: Supreme Court Allows Secondary Evidence of Lost Will
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Court News
Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
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Court News
Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate
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Court News
Chhattisgarh High Court Rules WhatsApp Chats and Call Recordings Admissible in Matrimonial Disputes
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Court News
Chhattisgarh HC: 30-Year Presumption Under Evidence Act Not Applicable to Wills
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