Court News
Supreme Court Clarifies Attestation Rules for Registered Sale Deeds
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Indian Evidence ActClear topic ×
31 articles
Court News
ITAT Ruling: WhatsApp Chats Insufficient for Tax Additions
Read article ↗
Court News
Supreme Court: Credible Parts of Hostile Witness Testimony Can Prove Guilt
Read article ↗
Court News
Kerala HC: Accused Can Use Prior Statements in Cross-Examination
Read article ↗
Court News
Admissions Across Criminal Cases: Courts Demand Strict Safeguards
Read article ↗
Court News
SC: Criminal Case Admissions Valid in Civil Suits
Read article ↗
Court News
Supreme Court on Wills: How Key Rulings Cemented Probate Principles
Read article ↗
Court News
Testamentary Battles in the Supreme Court: How Key Rulings Shaped Succession Law
Read article ↗
Court News
Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds
Read article ↗
Court News
Supreme Court on Wills & Succession: Landmark Rulings Reinforce Proof, Finality, and Fairness
Read article ↗
Key Wills Judgement
Supreme Court Upholds Testamentary Freedom: Ramabai Case Clarifies Suspicious Circumstances in Indian Wills
Read article ↗
Key Wills Judgement
Supreme Court Clarifies Suspicious Circumstances in Will Disputes: Lessons from Pentakota Case
Read article ↗